High Courts02 Mar 2018Dismissed

JAGBIR SINGH Vs PARAMJEET KOUR

Jammu And Kashmir High Court · (2018) 03 J&K CK 0045

Code of Criminal Procedure, 1973 — Section 561AJammu & Kashmir Protection of Women from Domestic Violence Act, 2010 — Section 12
High Courts23 Feb 2018Dismissed

SHAHID NAZIR Vs STATE OF JAMMU & KASHMIR AND ORS

Jammu And Kashmir High Court · (2018) 02 J&K CK 0067

Jammu and Kashmir Civil Services(Decentralization and Recruitment) Act, 2010 — Section 13, 15Jammu and Kashmir Civil Service (Decentralization of Recruitment) Rules of 2010 — Rule 15, 14