High Courts26 Mar 2018Disposed Of
AKASH KUMAR AND OTHERS Vs STATE AND OTHERS
Jammu And Kashmir High Court · (2018) 03 J&K CK 0014
Constitution of India, 1950 — Article 226Jammu and Kashmir Reservation Rules, 2005 — Rule 17
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2018
935 judgments · page 41 of 47
High Courts23 Mar 2018Allowed
RAJEEV Vs STATE OF JAMMU & KASHMIR AND ANOTHER
Jammu And Kashmir High Court · (2018) 03 J&K CK 0054
Code of Criminal Procedure, 1973 — sections 156(3), 561ARanbir Penal Code, 1989 — section 173, 376, 420, 497c, 497c(1)
High Courts23 Mar 2018Dismissed
GULDARSHAN SINGH AND ANR Vs STATE OF JAMMU & KASHMIR AND ORS
Jammu And Kashmir High Court · (2018) 03 J&K CK 0042
Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 34, 323, 325, 341Code of Criminal Procedure, 1973 — Section 561A
High Courts23 Mar 2018Dismissed
KAILASHO DEVI Vs ASHOK SINGH
Jammu And Kashmir High Court · (2018) 03 J&K CK 0041
Code of Criminal Procedure, 1973 — Section 435, 435(3), 488
High Courts22 Mar 2018Dismissed
GULSHAN KUMAR @APPELLANT @HSH STATE AND OTHERS
Jammu And Kashmir High Court · (2018) 03 J&K CK 0053
Jammu and Kashmir Civil Services Decentralization and Recruitment Rules, 2010, — Rule 23Jammu andKashmir Civil Services Decentralization and Recruitment Act, 2010 — Section 2©, 4
High Courts22 Mar 2018Disposed Of
DHIAN SINGH Vs STATE OF JAMMU & KASHMIR & ORS
Jammu And Kashmir High Court · (2018) 03 J&K CK 0040
Jammu and Kashmir Civil Services (Leave) Rules, 1979 — Rule 26, 26(a)(i), 27, 27(2)(b), 37Constitution of India, 1950 — Article 14, 16
High Courts22 Mar 2018Dismissed
BAISAKHI RAM Vs JAMMU & KASHMIR SPL. TRIBUNAL AND OTHERS
Jammu And Kashmir High Court · (2018) 03 J&K CK 0013
Jammu and kashmir administration of evacuee property act, 2006 — Section 31-A ,30-AX30,30(4),(4)
High Courts22 Mar 2018Dismissed
K.L.BHARDWAJ Vs STATE OF JAMMU & KASHMIR AND OTHERS
Jammu And Kashmir High Court · (2018) 03 J&K CK 0012
High Courts22 Mar 2018Dismissed
SHAM LAL Vs UNION OF INDIAAND OTHERS
Jammu And Kashmir High Court · (2018) 03 J&K CK 0011
Border Security Force Act, 1968 — Section 2(1), 11(2), 11, 19, 62Border Security Force Rules, 1969 — Rule 12,22, 28(a), 28(s)
High Courts22 Mar 2018Dismissed
MOHD AYUB AND ANOTHER Vs STATE OF JAMMU & KASHMIR AND OTHERS
Jammu And Kashmir High Court · (2018) 03 J&K CK 0010
Jammu and Kashmir Civil Services Decentralization and Recruitment Rules, 2010 — Rule 4(2), 23Jammu and Kashmir Civil Services Decentralization and Recruitment Act, 2010 — Section 2(c), 4, 15, 124
High Courts20 Mar 2018Disposed Of
RAJESHWARI KATOCH Vs HIGH COURT OF JAMMU & KASHMIR
Jammu And Kashmir High Court · (2018) 03 J&K CK 0039
High Courts20 Mar 2018Dismissed
BAHU COOPERATIVE HOUSE BUILDING SOCIETY LTD. AND ORS Vs STATE AND ORS
Jammu And Kashmir High Court · (2018) 03 J&K CK 0038
Jammu and Kashmir Cooperative Societies Act, 1989 — Section 29Constitution of Jammu and Kashmir, 1956 — Section 103
High Courts20 Mar 2018Disposed Of
INDERJIT SINGH AND ORSVs STATE AND ORS
Jammu And Kashmir High Court · (2018) 03 J&K CK 0009
High Courts19 Mar 2018Disposed Of
NISHY CHARAK Vs STATE AND ORS
Jammu And Kashmir High Court · (2018) 03 J&K CK 0008
High Courts16 Mar 2018Disposed Of
OM PARKASH BALI Vs STATE OF JAMMU & KASHMIR AND ANOTHER
Jammu And Kashmir High Court · (2018) 03 J&K CK 0037
Code of Criminal Procedure, 1973 — Section 195(1), 205D, 347, 476, 561AJammu and Kashmir State Ranbir Penal Code, 1989 — Section 109, 120B, 419, 420, 467, 468, 471Negotiable Instruments Act, 1881 — Section 138
High Courts16 Mar 2018Disposed Of
SHALLO RAM Vs STATE OF JAMMU & KASHMIR AND OTHERS
Jammu And Kashmir High Court · (2018) 03 J&K CK 0036
Jammu and Kashmir Agrarian Reforms Act, 1976 — Section 4, 8
High Courts16 Mar 2018Allowed
SHAFKAT IQBAL Vs STATE OF JAMMU & KASHMIR AND OTHERS
Jammu And Kashmir High Court · (2018) 03 J&K CK 0007
Infant Marriage Prevention Act, 1985 Section 2(2), 2(3), 4
High Courts15 Mar 2018Disposed Of
SWARN KANTA Vs STATE & ORS
Jammu And Kashmir High Court · (2018) 03 J&K CK 0035
High Courts15 Mar 2018Dismissed
FORUM OF RECOGNIZED COLLEGES Vs STATE AND ORS
Jammu And Kashmir High Court · (2018) 03 J&K CK 0034
High Courts15 Mar 2018Allowed
SURAJ PARKASH Vs JKSRTC AND ORS
Jammu And Kashmir High Court · (2018) 03 J&K CK 0033