High Courts03 Oct 2018Dismissed
Gh. Nabi Ganai @APPELLANT@Hash State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2018) 10 J&K CK 0010
Jammu & Kashmir High Court Rules, 1999 — Rule 33
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2018
935 judgments · page 18 of 47
High Courts03 Oct 2018Disposed Off
Shakeeb Qureshi @APPELLANT@Hash Union Of India And Others
Jammu And Kashmir High Court · (2018) 10 J&K CK 0009
Constitution Of India, 1950 — Article 19(1)(f)Land Acquisition Act, 1894 — Section 17, 17(A)Ancient Monuments And Archaeological Sites Remains Act, 1958 — Section 20
High Courts03 Oct 2018Disposed Off
Jameel Ahmad Hajam @APPELLANT@Hash State Of Jammu & Kashmir through SHO P/s Sumbal Bandipora
Jammu And Kashmir High Court · (2018) 10 J&K CK 0008
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 8, 19, 20, 24, 27A, 29, 37Code Of Criminal Procedure 1973, — Section 173
High Courts01 Oct 2018Dismissed
Ghulam Hassan @APPELLANT@Hash Union of India and others
Jammu And Kashmir High Court · (2018) 10 J&K CK 0007
Central Reserve Police Force Act, 1949 — Section 11(1)
High Courts01 Oct 2018Disposed Off
Om Parkash Sharma @APPELLANT@Hash Union of India and others
Jammu And Kashmir High Court · (2018) 10 J&K CK 0006
Central Civil Services (Pension) Rules, 1972 — Rule 6, 26
High Courts01 Oct 2018Dismissed
Shakuntla Singh @APPELLANT@Hash Rajiv Mehrishi and others
Jammu And Kashmir High Court · (2018) 10 J&K CK 0005
High Courts01 Oct 2018Disposed Off
Sapna Sharma @APPELLANT@Hash State of Jammu & Kashmir and others
Jammu And Kashmir High Court · (2018) 10 J&K CK 0004
Constitution of India, 1950 — Article 16J&K Civil Service (Classification, Control and Appeal) Rules, 1956 — Rule 17(d)Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 498A
High Courts01 Oct 2018Dismissed
Yogesh Kumar Kaul @APPELLANT@Hash State of Jammu & Kashmir and others
Jammu And Kashmir High Court · (2018) 10 J&K CK 0003
Jammu and Kashmir Civil Service Regulations, 1956 — Rule 52(I), 52(IV)
High Courts01 Oct 2018Disposed Off
Jyoti Devi @APPELLANT@Hash State and others
Jammu And Kashmir High Court · (2018) 10 J&K CK 0002
High Courts01 Oct 2018
Narinder Khajuria and other @APPELLANT@Hash Gazzanfar Hussain and others
Jammu And Kashmir High Court · (2018) 10 J&K CK 0001
High Courts29 Sept 2018Disposed Off
Bhupinder Singh And Others @APPELLANT@Hash Jammu And Kashmir Project Construction Corporation Ltd. And Another
Jammu And Kashmir High Court · (2018) 09 J&K CK 0097
High Courts29 Sept 2018Disposed Off
Inhabitants Of Khari, Tehsil Haveli District Poonch @APPELLANT@Hash State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2018) 09 J&K CK 0096
High Courts29 Sept 2018Disposed Off
Inhabitant Of Panchayat Bhanwat Dhokri @APPELLANT@Hash State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2018) 09 J&K CK 0095
High Courts29 Sept 2018Dismissed
Nazir Chowdhary And Ors @APPELLANT@Hash State Of Jammu & Kashmir Ors
Jammu And Kashmir High Court · (2018) 09 J&K CK 0094
High Courts29 Sept 2018
Villagers Of Village Janglote & Anr @APPELLANT@Hash Financial Commissioner & Ors
Jammu And Kashmir High Court · (2018) 09 J&K CK 0093
Constitution of India, 1950 — Article 226, 227Displaced Persons Rules, 1954 — Rule 1, 2, 5(1), 15(1)Constitution of Jammu and Kashmir, 1956 — Section 103, 104
High Courts28 Sept 2018Disposed Off
Friends Bar & Restaurant @APPELLANT@Hash State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2018) 09 J&K CK 0092
High Courts28 Sept 2018Disposed Off
Joginder Singh & Ors @APPELLANT@Hash State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2018) 09 J&K CK 0091
High Courts28 Sept 2018Disposed Off
Pawan Kumar @APPELLANT@Hash State And Ors
Jammu And Kashmir High Court · (2018) 09 J&K CK 0090
High Courts28 Sept 2018Disposed Off
Sheetal Sharma @APPELLANT@Hash State And Ors
Jammu And Kashmir High Court · (2018) 09 J&K CK 0089
High Courts28 Sept 2018Dismissed
Arun Arya @APPELLANT@Hash Income Tax Officer
Jammu And Kashmir High Court · (2018) 09 J&K CK 0088
Code of Criminal Procedure 1973, — Section 154, 156, 173(2), 561AIncome Tax Act, 1961 — Section 133A, 144, 271(1)(C), 276(C), 277