High Courts26 Sept 2018Allowed
Waves Food Pvt. Ltd @APPELLANT@Hash State And Ors
Jammu And Kashmir High Court · (2018) 09 J&K CK 0067
Jammu & Kashmir General Sales Tax Act, 1962 — Section 7(9), 11(c)
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2018
935 judgments · page 20 of 47
High Courts25 Sept 2018Disposed Off
Chanchala Devi @APPELLANT@Hash State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2018) 09 J&K CK 0066
High Courts25 Sept 2018Disposed Off
Lotika Khajuria @APPELLANT@Hash State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2018) 09 J&K CK 0065
Jammu and Kashmir Drugs and Food Control (Gazetted) Service Recruitment Rules, 1997 — Rule 5
High Courts25 Sept 2018Dismissed
Principal Presentation Convent Sr. Secondary School @APPELLANT@Hash Anandita Jandyal Mehta
Jammu And Kashmir High Court · (2018) 09 J&K CK 0064
Jammu and Kashmir Consumer Protection Act, 1987 — Section 18, 18A, 18 A(1)
High Courts25 Sept 2018Dismissed
Indian Oil Corporation Ltd & Ors @APPELLANT@Hash Mandeep Singh And Ors
Jammu And Kashmir High Court · (2018) 09 J&K CK 0063
High Courts25 Sept 2018
Balwant Singh And Sons @APPELLANT@Hash Union Of India And Others
Jammu And Kashmir High Court · (2018) 09 J&K CK 0062
Jammu & Kashmir Arbitration Act, 1945 — Section 20
High Courts24 Sept 2018Disposed Off
Ashok Kumar Sadhotra @APPELLANT@Hash State And Others
Jammu And Kashmir High Court · (2018) 09 J&K CK 0061
High Courts24 Sept 2018Allowed
Sandeep Gupta @APPELLANT@Hash Iftikhar Hussain Shah & Ors
Jammu And Kashmir High Court · (2018) 09 J&K CK 0060
High Courts24 Sept 2018Allowed
Shameema Akhter @APPELLANT@Hash State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2018) 09 J&K CK 0059
High Courts24 Sept 2018Disposed Off
Zakir Hussain And Others @APPELLANT@Hash Krishan Lal
Jammu And Kashmir High Court · (2018) 09 J&K CK 0058
Right of Prior Purchase Act, 1993 — Section 18
High Courts24 Sept 2018Allowed
Sudershan Kumar @APPELLANT@Hash State Through CBI
Jammu And Kashmir High Court · (2018) 09 J&K CK 0057
Code of Criminal Procedure 1973, — Section 161, 173(2), 342Indian Evidence Act, 1872 — Section 9, 47, 73Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 120B, 419, 420, 467, 468, 471
High Courts24 Sept 2018Dismissed
Kali Dass And Others @APPELLANT@Hash State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2018) 09 J&K CK 0056
High Courts19 Sept 2018Disposed Off
Kartar Singh And Others @APPELLANT@Hash J. S. Tandon, Md, Jammu & Kashmir SRTC And Others
Jammu And Kashmir High Court · (2018) 09 J&K CK 0055
High Courts19 Sept 2018Disposed Off
Bindiya Sharma @APPELLANT@Hash State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2018) 09 J&K CK 0054
High Courts19 Sept 2018Disposed Off
Puran Chand @APPELLANT@Hash State Of Jammu & Kashmir And Anr
Jammu And Kashmir High Court · (2018) 09 J&K CK 0053
Code of Criminal Procedure 1973, — Section 561AJammu and Kashmir State Ranbir Penal Code, 1989 — Section 34, 201, 302
High Courts19 Sept 2018Dismissed
Daulat Ram & Anr @APPELLANT@Hash Roop Chand & Ors
Jammu And Kashmir High Court · (2018) 09 J&K CK 0052
Jammu & Kashmir Land Revenue Act, 1996 — Section 23, 31, 118Indian Evidence Act, 1872 — Section 58
High Courts19 Sept 2018Dismissed
Madhu Bala @APPELLANT@Hash State And Ors
Jammu And Kashmir High Court · (2018) 09 J&K CK 0051
High Courts19 Sept 2018Dismissed
State Of Jammu & Kashmir @APPELLANT@Hash Jagjeevan Singh And Another
Jammu And Kashmir High Court · (2018) 09 J&K CK 0050
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20, 25, 42, 42(1), 42(2), 50Arms Act, 1959 — Section 3, 4, 25Code of Criminal Procedure 1973, — Section 512
High Courts19 Sept 2018Disposed Off
Abida Bano @APPELLANT@Hash State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2018) 09 J&K CK 0049
High Courts19 Sept 2018Disposed Off
Radha Kumari @APPELLANT@Hash State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2018) 09 J&K CK 0048