COURT ARCHIVE

Jammu And Kashmir High Court judgments, 2018

935 judgments · page 16 of 47

High Courts17 Oct 2018Dismissed

Ayaz Ahmed And Ors @APPELLANT@Hash State Of Jammu & Kashmir And Anr

Jammu And Kashmir High Court · (2018) 10 J&K CK 0049

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 156, 156(1), 156(2), 156(3), 482, 561AJammu And Kashmir State Ranbir Penal Code, 1989 — Section 147, 148, 323, 324, 354, 427, 452

High Courts16 Oct 2018

Sehdev Singh Charak And Anr @APPELLANT@Hash State Of Jammu & Kashmir And Ors

Jammu And Kashmir High Court · (2018) 10 J&K CK 0048

Jammu And Kashmir Big Landed Estates Abolition Act, 2007 — Section 20B

High Courts16 Oct 2018Disposed Off

Shakil Ahmed Naik @APPELLANT@Hash State Of Jammu & Kashmir And Others

Jammu And Kashmir High Court · (2018) 10 J&K CK 0047

High Courts16 Oct 2018Dismissed

Abdul Karim Tantray And Ors @APPELLANT@Hash Go Airlines (India) Pvt. Ltd And Ors

Jammu And Kashmir High Court · (2018) 10 J&K CK 0046

Constitution Of India, 1950 — Article 226Constitution Of Jammu And Kashmir, 1956 — Section 103

High Courts16 Oct 2018Disposed Off

S. Kulbir Singh @APPELLANT@Hash State Of Jammu & Kashmir And Ors

Jammu And Kashmir High Court · (2018) 10 J&K CK 0045

High Courts16 Oct 2018Dismissed

Hardeep Singh @APPELLANT@Hash State Of Jammu & Kashmir And Ors

Jammu And Kashmir High Court · (2018) 10 J&K CK 0044

Jammu And Kashmir Police Rules, 1960 — Rule 359Constitution Of Jammu And Kashmir, 1956 — Section 126

High Courts16 Oct 2018

Ghulam Rasool @APPELLANT@Hash State through Vigilance Organization Jammu

Jammu And Kashmir High Court · (2018) 10 J&K CK 0043

Constitution Of India, 1950 — Article 227Code Of Criminal Procedure, 1973 — Section 227, 397, 482Prevention Of Corruption Act, 1988 — Section 5(1)(d), 5(2)

High Courts16 Oct 2018Disposed Off

Alka Bakshi @APPELLANT@Hash State And Ors

Jammu And Kashmir High Court · (2018) 10 J&K CK 0042

Jammu And Kashmir Civil Service Regulations, 1956 — Article 230

High Courts15 Oct 2018Dismissed

Kisan Institute Of Technology @APPELLANT@Hash Zahir Ahmad

Jammu And Kashmir High Court · (2018) 10 J&K CK 0041

High Courts15 Oct 2018Dismissed

Kisan Institute Of Technology @APPELLANT@Hash Hans Raj

Jammu And Kashmir High Court · (2018) 10 J&K CK 0040

High Courts15 Oct 2018Disposed Off

Khalid Mehmood And Ors @APPELLANT@Hash State And Ors

Jammu And Kashmir High Court · (2018) 10 J&K CK 0039

Code Of Criminal Procedure, 1973 — Section 156(3), 192, 200, 202, 203, 204, 561A

High Courts15 Oct 2018Dismissed

Pieary Lal Koul @APPELLANT@Hash Naseer Ahmed Dar

Jammu And Kashmir High Court · (2018) 10 J&K CK 0038

Negotiable Instrument Act, 1881 — Section 138

High Courts15 Oct 2018Disposed Off

National Insurance Co. Ltd. @APPELLANT@Hash Dr. Abdul Khaliq And Others

Jammu And Kashmir High Court · (2018) 10 J&K CK 0037

High Courts11 Oct 2018

Himachal Singh And Anr @APPELLANT@Hash State Of Jammu & Kashmir And Anr

Jammu And Kashmir High Court · (2018) 10 J&K CK 0036

High Courts11 Oct 2018Disposed Off

M/s Trikuta Katha Industries @APPELLANT@Hash State Of Jammu & Kashmir And Ors

Jammu And Kashmir High Court · (2018) 10 J&K CK 0035

Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B, 409, 420Jammu And Kashmir Forest Act, 1987 — Section 6, 15, 16, 26, 34

High Courts11 Oct 2018Dismissed

Custodian Evacuee Property @APPELLANT@Hash Jammu & Kashmir Special Tribunal And Ors

Jammu And Kashmir High Court · (2018) 10 J&K CK 0034

Agrarian Reforms Act, 1976 — Section 3A

High Courts11 Oct 2018Dismissed

Vijay Kumari @APPELLANT@Hash Ranju Verma

Jammu And Kashmir High Court · (2018) 10 J&K CK 0033

Limitation Act, 1963 — Section 3, Article 62

High Courts11 Oct 2018Disposed Off

P.D.Dogra @APPELLANT@Hash Union Of India And Ors

Jammu And Kashmir High Court · (2018) 10 J&K CK 0032

High Courts10 Oct 2018Allowed

Mehboob Ahmed And Ors @APPELLANT@Hash State Of Jammu & Kashmir & Ors

Jammu And Kashmir High Court · (2018) 10 J&K CK 0031

Jammu And Kashmir Civil Services (Special Provisions) Act, 2010 — Section 5

High Courts08 Oct 2018Disposed Off

Sanjeeb Singh @APPELLANT@Hash State Of Jammu & Kashmir And Ors

Jammu And Kashmir High Court · (2018) 10 J&K CK 0030