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Jammu And Kashmir High Court judgments, 2018

935 judgments · page 15 of 47

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High Courts22 Oct 2018Disposed Off

Varinder Kumar @APPELLANT@Hash Union Of India And Ors

Jammu And Kashmir High Court · (2018) 10 J&K CK 0069

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High Courts22 Oct 2018Dismissed

Raj Kumar Fotedar @APPELLANT@Hash State Of Jammu & Kashmir

Jammu And Kashmir High Court · (2018) 10 J&K CK 0068

Prevention Of Corruption Act, 1988 — Section 5(1)(d), 5(2)Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 161
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High Courts22 Oct 2018Dismissed

Rajesh Gupta @APPELLANT@Hash State Of Jammu & Kashmir And Ors

Jammu And Kashmir High Court · (2018) 10 J&K CK 0067

Jammu And Kashmir Civil Services (Classification, Control And Appeals) Rules, 1956 — Rule 27Motor Vehicles Rules, 1991 — Rule 44(1)Constitution Of India, 1950 — Article 226
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High Courts17 Oct 2018Dismissed

Shabab-Ul-Hyder & Ors @APPELLANT@Hash State & Ors

Jammu And Kashmir High Court · (2018) 10 J&K CK 0066

Constitution Of India, 1950 — Article 14, 16
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High Courts17 Oct 2018Dismissed

Tarvinder Singh And Others @APPELLANT@Hash Union Of India And Others

Jammu And Kashmir High Court · (2018) 10 J&K CK 0065

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High Courts17 Oct 2018Disposed Off

Saleem Mohammad @APPELLANT@Hash State Of Jammu & Kashmir And Others

Jammu And Kashmir High Court · (2018) 10 J&K CK 0064

Jammu And Kashmir Civil Services (Classification, Control And Appeal) Rules, 1956 — Rule 27
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High Courts17 Oct 2018Dismissed

Man Singh @APPELLANT@Hash Union Of India And Others

Jammu And Kashmir High Court · (2018) 10 J&K CK 0063

Code Of Civil Procedure, 1908 — Section 20(c)Constitution Of India, 1950 — Article 226, 226(2)
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High Courts17 Oct 2018Disposed Off

Mubarak Ali @APPELLANT@Hash The Senior Manager, OIC And Anr

Jammu And Kashmir High Court · (2018) 10 J&K CK 0062

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High Courts17 Oct 2018Disposed Off

Karamhans Food Private Limited @APPELLANT@Hash State Of Jammu & Kashmir And Others

Jammu And Kashmir High Court · (2018) 10 J&K CK 0061

Jammu & Kashmir Value Added Tax Act, 2005 — Section 55, 55(2), 55(3), 55(4)
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High Courts17 Oct 2018Dismissed

Daljeet Singh And Others @APPELLANT@Hash State Of Jammu & Kashmir And Others

Jammu And Kashmir High Court · (2018) 10 J&K CK 0060

Constitution Of India, 1950 — Article 14, 16
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High Courts17 Oct 2018Allowed

Rahul Jandial @APPELLANT@Hash Sunil Gupta And Anr

Jammu And Kashmir High Court · (2018) 10 J&K CK 0059

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 156(2), 156(3), 482, 561APolice Act, 1861 — Section 36
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High Courts17 Oct 2018Dismissed

Davinder Singh @APPELLANT@Hash Kiran Pargal

Jammu And Kashmir High Court · (2018) 10 J&K CK 0058

Negotiable Instrument Act, 1881 — Section 138, 139Code Of Criminal Procedure, 1973 — Section 428
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High Courts17 Oct 2018Dismissed

Narcotic Control Bureau, Govt. Of India @APPELLANT@Hash Parveen Kumar

Jammu And Kashmir High Court · (2018) 10 J&K CK 0057

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 37
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High Courts17 Oct 2018Dismissed

Shahid Ashraf Khan And Ors @APPELLANT@Hash State Of Jammu & Kashmir & Anr

Jammu And Kashmir High Court · (2018) 10 J&K CK 0056

Code Of Criminal Procedure, 1973 — Section 561AJammu And Kashmir State Ranbir Penal Code, 1989 — Section 104, 147, 336, 341, 427, 504, 506
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High Courts17 Oct 2018Dismissed

Mushtaq Shah And Ors @APPELLANT@Hash State And Anr

Jammu And Kashmir High Court · (2018) 10 J&K CK 0055

Code Of Criminal Procedure, 1973 — Section 156, 164A, 482, 561AJammu And Kashmir State Ranbir Penal Code, 1989 — Section 343, 366, 376
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High Courts17 Oct 2018Dismissed

Naresh Kumar @APPELLANT@Hash State Of Jammu & Kashmir

Jammu And Kashmir High Court · (2018) 10 J&K CK 0054

Code Of Criminal Procedure, 1973 — Section 156, 161, 164A, 169, 482, 488, 561AJammu And Kashmir State Ranbir Penal Code, 1989 — Section 34, 306, 366, 376D
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High Courts17 Oct 2018Dismissed

Khalid Hussain Salaria @APPELLANT@Hash Mehmoona Anjum

Jammu And Kashmir High Court · (2018) 10 J&K CK 0053

Code Of Criminal Procedure, 1973 — Section 488, 561A
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High Courts17 Oct 2018Disposed Off

Fayaz Ahmad Bohroo @APPELLANT@Hash State Of Jammu & Kashmir

Jammu And Kashmir High Court · (2018) 10 J&K CK 0052

Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 279, 304A, 337
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High Courts17 Oct 2018Dismissed

Sanjeev Kumar Sharma @APPELLANT@Hash Pooja Sharma And Anr

Jammu And Kashmir High Court · (2018) 10 J&K CK 0051

Code Of Criminal Procedure, 1973 — Section 488, 561A
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High Courts17 Oct 2018Dismissed

Bishan Dass alias Kala @APPELLANT@Hash State Of Jammu & Kashmir .

Jammu And Kashmir High Court · (2018) 10 J&K CK 0050

Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 304B, 323, 326A, 370, 376, 376A, 376C, 376D, 376E, 498, 506Code Of Criminal Procedure, 1973 — Section 161, 164A, 173, 497C, 512
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