High Courts05 Oct 2018Dismissed
Mangat Ram @APPELLANT@Hash State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2018) 10 J&K CK 0029
Constitution Of India, 1950 — Article 14
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2018
935 judgments · page 17 of 47
High Courts05 Oct 2018Disposed Off
Gurdeep Singh @APPELLANT@Hash State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2018) 10 J&K CK 0028
High Courts05 Oct 2018Dismissed
Dr. Sheetal Sharma And Others @APPELLANT@Hash State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2018) 10 J&K CK 0027
Constitution Of India, 1950 — Article 226Jammu And Kashmir Public Service Commission (Business And Procedure) Rules, 1980 — Rule 51
High Courts04 Oct 2018Disposed Off
State Of Jammu & Kashmir And Ors @APPELLANT@Hash Kewal Singh & Ors
Jammu And Kashmir High Court · (2018) 10 J&K CK 0026
High Courts04 Oct 2018
Rajinder Singh And another @APPELLANT@Hash State And Others
Jammu And Kashmir High Court · (2018) 10 J&K CK 0025
Jammu And Kashmir Civil Services (Classification Control And Appeal) Rules, 1956 — Rule 24, 24(1)Jammu And Kashmir Rural Development (Subordinate) Service Recruitment Rules, 2007 &mdsash; Rule 3, 3(2), 10
High Courts04 Oct 2018Disposed Off
Mousmi Sharma @APPELLANT@Hash Principal Secretary Home And another
Jammu And Kashmir High Court · (2018) 10 J&K CK 0024
Hindu Marriage Act, 1956 — Section 12
High Courts04 Oct 2018Partly Allowed
Fazal Karim @APPELLANT@Hash M.D. JKPCC And Others
Jammu And Kashmir High Court · (2018) 10 J&K CK 0023
High Courts04 Oct 2018Allowed
Sushma Khanna And another @APPELLANT@Hash State And Others
Jammu And Kashmir High Court · (2018) 10 J&K CK 0022
Constitution Of India, 1950 — Article 14, 16
High Courts04 Oct 2018Allowed
Renu Aggarwal And others. @APPELLANT@Hash Rajinder Singh Samyal And Others
Jammu And Kashmir High Court · (2018) 10 J&K CK 0021
Code Of Civil Procedure, 1908 — Order 32 Rule 15
High Courts04 Oct 2018Disposed Off
National Insurance Co. ltd. @APPELLANT@Hash Kulbir Singh And another
Jammu And Kashmir High Court · (2018) 10 J&K CK 0020
High Courts03 Oct 2018Disposed Off
Jameel Ahmad Hajam @APPELLANT@Hash State Of Jammu & Kashmir Through SHO P/s Sumbal Bandipora
Jammu And Kashmir High Court · (2018) 10 J&K CK 0109
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 8, 19, 20, 24, 27A, 29, 37Code Of Criminal Procedure, 1973, — Section 173
High Courts03 Oct 2018Allowed
Sarwa Bano @APPELLANT@Hash State Of Jammu & Kashmir & Others
Jammu And Kashmir High Court · (2018) 10 J&K CK 0019
High Courts03 Oct 2018Dismissed
Abdul Rahim Sholla @APPELLANT@Hash Chairman cum Managing Director & Others
Jammu And Kashmir High Court · (2018) 10 J&K CK 0018
General Insurance Business (Nationalization) Act, 1972 — Section 17A
High Courts03 Oct 2018Disposed Off
Tariq Hamid Karra. @APPELLANT@Hash State Of Jammu & Kashmir & Ors
Jammu And Kashmir High Court · (2018) 10 J&K CK 0017
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482, 561AJammu And Kashmir State Ranbir Penal Code, 1989 — Section 34, 147, 148, 354, 427, 452
High Courts03 Oct 2018Disposed Off
Khurshid Ahmad Mir @APPELLANT@Hash State And Ors.
Jammu And Kashmir High Court · (2018) 10 J&K CK 0016
Constitution Of India, 1950 — Article 21, 22(3)(b)Jammu & Kashmir Public Safety Act, 1978 — Section 8(a)Unlawful Activities (Prevention) Act, 1967 — Section 13
High Courts03 Oct 2018Disposed Off
Waseem Ahmad Gosani & Ors @APPELLANT@Hash State Through Sho Saddar
Jammu And Kashmir High Court · (2018) 10 J&K CK 0015
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482, 561A
High Courts03 Oct 2018Disposed Off
Suhail-ur-Rehman @APPELLANT@Hash State Of Jammu & Kashmir & Ors
Jammu And Kashmir High Court · (2018) 10 J&K CK 0014
Jammu And Kashmir Universities Act, 1969 — Section 13(4)
High Courts03 Oct 2018Disposed Off
Abdul Aziz Ahanger & Ors. @APPELLANT@Hash Preetam Singh Oberoi
Jammu And Kashmir High Court · (2018) 10 J&K CK 0013
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 323, 379, 417, 420, 506Code Of Criminal Procedure, Svt, 1989 — Section 561A
High Courts03 Oct 2018Disposed Off
Aashiq Feroz Ahanger @APPELLANT@Hash Shayista Akhter
Jammu And Kashmir High Court · (2018) 10 J&K CK 0012
Code Of Criminal Procedure 1973, — Section 488
High Courts03 Oct 2018Disposed Off
Firdous Ahmad Ganai @APPELLANT@Hash State Of Jammu & Kashmir & Others
Jammu And Kashmir High Court · (2018) 10 J&K CK 0011
Constitution Of Jammu And Kashmir, 1956 — Section 124