High Courts12 Jul 2017Dismissed
Ghulam Qadir Badder & Anr. Vs State of J&K and Anr.
Jammu And Kashmir High Court · (2017) 07 J&K CK 0004
Code of Criminal Procedure, 1973, Section 561A
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2017
215 judgments · page 4 of 11
High Courts12 Jul 2017Dismissed
Gulzar Ahmad Dar Vs State of J&K and Ors.
Jammu And Kashmir High Court · (2017) 07 J&K CK 0003
High Courts12 Jul 2017Disposed Of
Syed Tahir Iqbal Geelani Vs State of J&K and Ors.
Jammu And Kashmir High Court · (2017) 07 J&K CK 0002
High Courts12 Jul 2017Dismissed
Showkat Ahmad Dar Vs Ghulam Mohammad Dangroo.
Jammu And Kashmir High Court · (2017) 07 J&K CK 0001
Code of Criminal Procedure, 1973, Section 202, Section 561-A - Postponement of issue of processNegotiable Instruments Act, 1881, Section 138,
High Courts07 Jul 2017Allowed
Fayaz Ahmad Shah & Anr Vs State of J. K. through P/S Anantnag
Jammu And Kashmir High Court · 2017 0 CriLJ 4167
Code of Criminal Procedure, 1973, Section 161, Section 164 - Examination of witnesses by police - Recording of confessions and statementsIndian Penal Code, 1860,
High Courts04 Jul 2017Allowed
National Insurance Company Limited Vs Mehraj ud din Bagaw & Ors.
Jammu And Kashmir High Court · 2017 0 AAC 2075
Motor Vehicles Act, 1988, Section 3, Section 3, Section 14(2), Section 14(2), Section 2(10), Section 2(10),
High Courts03 Jul 2017Dismissed
Mir Sons Constructions Pvt. Ltd. Vs State of Jammu and Kashmir and others
Jammu And Kashmir High Court · 2017 0 AIR(J&K) 122
Constitution of India, Article 226 - Power of High Courts to Issue certain writsSecuritisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002,
High Courts31 May 2017Dismissed
Shashi Parihar and others Vs State and others
Jammu And Kashmir High Court · 2017 0 LabIC 3533
High Courts30 May 2017Allowed
Bilal Ahmad Beigh Vs State of J&K & ors.
Jammu And Kashmir High Court · (2017) 05 J&K CK 0011
Jammu and Kashmir Public Safety Act, 1978, Section 8
High Courts30 May 2017Allowed
Shakeel Ahmad Itoo Vs State of J&K & ors.
Jammu And Kashmir High Court · (2017) 05 J&K CK 0005
Jammu and Kashmir Public Safety Act, 1978, Section 8
High Courts26 May 2017Disposed Of
Afroza Bashir Vs State of JK & Ors.
Jammu And Kashmir High Court · (2017) 05 J&K CK 0010
High Courts25 May 2017Disposed Of
Mohammad Rafiq Mir Vs State of JK & Anr.
Jammu And Kashmir High Court · (2017) 05 J&K CK 0021
High Courts25 May 2017Allowed
Jahangir Ahmad Ahanger Vs Bajaj Allianz Gen. Ins. Co. Ltd. & Ors.
Jammu And Kashmir High Court · (2017) 05 J&K CK 0013
Motor Vehicles Act, 1988, Section 2(21), Section 2(21), Section 2(23), Section 2(23) - Definitions - Definitions
High Courts25 May 2017Allowed
Oriental Insurance Co. Ltd. Vs Mohammad Rashid & Ors.
Jammu And Kashmir High Court · 2017 0 AAC 1730
High Courts24 May 2017Allowed
Shahid Ahmad Dar Vs State of JK & Ors.
Jammu And Kashmir High Court · (2017) 05 J&K CK 0004
High Courts22 May 2017Disposed Of
Rukhsana Khazir Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2017) 05 J&K CK 0020
High Courts19 May 2017Disposed Of
Aaquib Vs State of JK & Ors.
Jammu And Kashmir High Court · (2017) 05 J&K CK 0025
High Courts19 May 2017Disposed Of
Ghulam Rasool Khan & Anr. Vs State of JK & Ors.
Jammu And Kashmir High Court · (2017) 05 J&K CK 0012
High Courts18 May 2017Disposed Of
Mohammad Ashraf Tantray Vs State of JK & Ors.
Jammu And Kashmir High Court · (2017) 05 J&K CK 0038
High Courts18 May 2017Disposed Of
Naseer Joinery Laloo Vs Regional Director S.P.C.B & Ors.
Jammu And Kashmir High Court · (2017) 05 J&K CK 0006