High Courts17 Oct 2001
Oriental Insurance Company & Ors. Vs Kaka Ram and Ors.
Jammu And Kashmir High Court · (2002) KashLJ 310
Motor Vehicles Act, 1939 — Section 96Motor Vehicles Act, 1988 — Section 173
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2001
284 judgments · page 4 of 15
High Courts16 Oct 2001
Tarlok Chand Mahajan Vs State through Public Prosecutor
Jammu And Kashmir High Court · (2002) KashLJ 356
Jammu and Kashmir Consumer Protection Act, 1987 — Section 268
High Courts11 Oct 2001
Competent Authority Vs Ajay Gupta
Jammu And Kashmir High Court · (2002) KashLJ 317 : (2001) SriLJ 568
Jammu and Kashmir Limitation Act, 1995 — Section 5
High Courts08 Oct 2001
Kamla Devi Vs Union of India & Ors.
Jammu And Kashmir High Court · (2002) KashLJ 327
Pension Regulations for Army, 1961 — Regulation 216, 217
High Courts06 Oct 2001
Union of India Vs SPR Karnail Singh
Jammu And Kashmir High Court · (2002) KashLJ 366 : (2001) SriLJ 446
Jammu and Kashmir Limitation Act, 1995 — Section 5
High Courts06 Oct 2001
New India Insurance Company Vs Balwant Kumari and Others
Jammu And Kashmir High Court · (2002) KashLJ 340
Motor Vehicles Act, 1988 — Section 149
High Courts06 Oct 2001
Union of India Vs Bachan Singh
Jammu And Kashmir High Court · (2002) KashLJ 318 : (2001) SriLJ 445
Jammu and Kashmir Limitation Act, 1995 — Section 5
High Courts06 Oct 2001Allowed
SKUAST and Another Vs Anil Pathania and Others
Jammu And Kashmir High Court · AIR 2002 J&K 78
Constitution of Jammu and Kashmir, 1956 — Section 103Jammu and Kashmir Certification of Outstanding Proficiency in Sports Rules, 1996 — Rule 3, 6
High Courts06 Oct 2001Dismissed
Parveen Kumar Gupta Vs State of Jammu and Kashmir and Another
Jammu And Kashmir High Court · AIR 2002 J&K 123
Jammu and Kashmir Municipal (Unauthorised Construction) Rules, 1977 — Rule 1Jammu and Kashmir Municipal Act, 2008 — Section 221, 225, 239, 269
High Courts06 Oct 2001
United India Insurance Vs Sheetal Saini and Ors.
Jammu And Kashmir High Court · (2002) KashLJ 362
Motor Vehicles Act, 1988 — Section 169
High Courts06 Oct 2001
State of J & K Vs Kuldeep Raj
Jammu And Kashmir High Court · (2002) KashLJ 371
Jammu and Kashmir Evidence Act, 1977 — Section 27Ranbir Penal Code, 1989 — Section 302
High Courts06 Oct 2001
Deeba Habib Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2002) KashLJ 464 : (2001) SriLJ 485
Constitution of India, 1950 — Article 226
High Courts05 Oct 2001
State of J & K Vs Mohd.Afzal Lone
Jammu And Kashmir High Court · (2001) KashLJ 664 : (2001) SriLJ 416
Constitution of India, 1950 — Article 226, 311Constitution of Jammu and Kashmir, 1956 — Section 126
High Courts04 Oct 2001
Pritam Kumar & Ors. Vs State & Ors.
Jammu And Kashmir High Court · (2002) KashLJ 369
Multi-State Cooperative Societies Act, 1984 — Section 101
High Courts04 Oct 2001
Yog Raj & Anr. Vs Girdhari Lal & Ors.
Jammu And Kashmir High Court · (2002) KashLJ 367 : (2002) KashLJ 368 : (2001) SriLJ 549
Jammu and Kashmir Consumer Protection Act, 1987 — Section 528
High Courts04 Oct 2001
Sham Sunder Vs Mehta Raj Parkash
Jammu And Kashmir High Court · (2002) KashLJ 344
Jammu and Kashmir Civil Procedure Code, 1977 — Order 1 Rule 3
High Courts03 Oct 2001
Vijay Kumar Chopra Vs Prem Nath Mangotra
Jammu And Kashmir High Court · (2002) KashLJ 349 : (2001) SriLJ 558
Jammu and Kashmir Civil Procedure Code, 1977 — Order 14 Rule 1, 115
High Courts28 Sept 2001
Ab.Razak Bhat Vs Abdul Rehman Bhat and Ors.
Jammu And Kashmir High Court · (2002) KashLJ 15
Jammu and Kashmir Contempt of Courts Act, 1997 — Section 20
High Courts27 Sept 2001
Manmohan Singh Gauri Vs Punjab & Sindh Bank Ltd
Jammu And Kashmir High Court · (2002) KashLJ 333
Jammu and Kashmir Civil Procedure Code, 1977 — Order 1 Rule 10
High Courts27 Sept 2001
Ghulam Ahmad Bhat Vs Life Insurance Corporation of India & others
Jammu And Kashmir High Court · (2002) KashLJ 79 : (2001) SriLJ 513
Constitution of India, 1950 — Article 14, 226