High Courts05 Dec 2001
Mushtaq Ahmed Mir Vs State
Jammu And Kashmir High Court · (2002) KashLJ 194
Pubilc Safety Act, 1978 — Section 11
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2001
284 judgments · page 2 of 15
High Courts05 Dec 2001
Misra Banoo Vs Jammu & Kashmir Bank Ltd.
Jammu And Kashmir High Court · (2002) KashLJ 70 : (2002) SriLJ 80 : (2002) 1 SriLJ 80
Jammu and Kashmir Civil Procedure Code, 1977 — Order 6 Rule 17
High Courts04 Dec 2001
Ashok Kumar and Ors. Vs State and Ors.
Jammu And Kashmir High Court · (2002) KashLJ 121 : (2002) SriLJ 212
Constitution of India, 1950 — Article 226
High Courts03 Dec 2001
Harbans Lal Vs State Bank of India and ors.
Jammu And Kashmir High Court · (2003) 2 SCT 263
Constitution of India, 1950 — Article 16, 226
High Courts29 Nov 2001
Chain Vs State of J & K
Jammu And Kashmir High Court · (2002) KashLJ 138 : (2002) 1 SriLJ 21 : (2002) SriLJ 21
Ranbir Penal Code, 1989 — Section 302
High Courts29 Nov 2001
Satish Khosla and Ors. Vs Puran Chand
Jammu And Kashmir High Court · (2002) KashLJ 6 : (2002) SriLJ 78 : (2002) 1 SriLJ 78
Ranbir Penal Code, 1989 — Section 420
High Courts29 Nov 2001Dismissed
Life Insurance Corporation of India Vs Bindu Bal and Others
Jammu And Kashmir High Court · AIR 2002 J&K 61
High Courts28 Nov 2001
Ranjana Vaishishtha Vs Union of India and Others
Jammu And Kashmir High Court · (2002) KashLJ 575
Constitution of India, 1950 — Article 226
High Courts27 Nov 2001
Dwarka Devi Vs Dhani Ram Magotra
Jammu And Kashmir High Court · (2002) KashLJ 402 : (2002) SriLJ 159
Jammu and Kashmir Civil Procedure Code, 1977 — Order 18, 3A
High Courts26 Nov 2001
Shree Mahavir Oil Mills; S.K.Enterprises & Daya Chand Jain and Sons Vs State of J&K and Ors.
Jammu And Kashmir High Court · (2002) KashLJ 204 : (2002) SriLJ 145
Constitution of India, 1950 — Article 301
High Courts26 Nov 2001
Union of India Vs Freni Boga
Jammu And Kashmir High Court · (2002) KashLJ 46 : (2002) SriLJ 56
Land Acquisition Act, 1990 — Section 18
High Courts26 Nov 2001
Krishan Dass and Ors. Vs Union of India and Ors.
Jammu And Kashmir High Court · (2002) KashLJ 219 : (2002) KashLJ 220 : (2002) SriLJ 142
Land Acquisition Act, 1990 — Section 28A
High Courts20 Nov 2001
Nazir Ahamd Wani Vs Union of India
Jammu And Kashmir High Court · (2002) 2 SCT 924
Constitution of India, 1950 — Article 226, 227
High Courts20 Nov 2001
Nazir Ahmed Wani and Others Vs Union of India and Others
Jammu And Kashmir High Court · (2002) KashLJ 594
Constitution of India, 1950 — Article 226
High Courts20 Nov 2001
Nisar Ahmad Khan Vs State
Jammu And Kashmir High Court · (2002) KashLJ 599
Pubilc Safety Act, 1978 — Section 11
High Courts16 Nov 2001
Niranjan Nath Kaul and Anr. Vs State of J&K and Anr.
Jammu And Kashmir High Court · (2002) KashLJ 382 : (2002) SriLJ 132
Land Acquisition Act, 1990 — Section 11B
High Courts16 Nov 2001
Union of India and another Vs Kamal Kant Gupta and others
Jammu And Kashmir High Court · AIR 2002 J&K 115 : (2002) KashLJ 518 : (2002) SriLJ 181
Land Acquisition Act, 1990 — Section 18, 25
High Courts16 Nov 2001
Priyadarshani Institute of Management and Science. Vs University of Jammu and Ors.
Jammu And Kashmir High Court · (2002) KashLJ 547 : (2002) 1 SriLJ 134 : (2002) SriLJ 134
Constitution of India, 1950 — Article 226
High Courts13 Nov 2001
Union of India Vs Aseem Sharma
Jammu And Kashmir High Court · (2002) KashLJ 392 : (2002) SriLJ 16
Constitution of India, 1950 — Article 226
High Courts12 Nov 2001
Sudershan Kumar Gupta Vs State & Others
Jammu And Kashmir High Court · (2002) KashLJ 377 : (2002) SriLJ 128
Constitution of India, 1950 — Article 226