High Courts01 Jan 2001
Rajinder Khajuria Vs State of J & K
Jammu And Kashmir High Court · (2001) KashLJ 483
Ranbir Penal Code, 1989 — Section 34
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2001
284 judgments · page 15 of 15
High Courts01 Jan 2001
Kuldeep Raj Vs J & K SSRB and Others
Jammu And Kashmir High Court · (2001) KashLJ 497 : (2003) 3 SCT 321
Constitution of India, 1950 — Article 226
High Courts01 Jan 2001
Makhan Singh Vs Union of India and Others
Jammu And Kashmir High Court · (2001) KashLJ 501
Army Rules, 1954 — Rule 25
High Courts01 Jan 2001
Tirath Ram and Others Vs State and Others
Jammu And Kashmir High Court · (2001) KashLJ 509
Constitution of India, 1950 — Article 226