High Courts01 Jan 2001
Satish Kumar Raina Vs Anju Raina
Jammu And Kashmir High Court · (2001) KashLJ 336
Jammu and Kashmir Civil Procedure Code, 1977 — Section 76
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2001
284 judgments · page 14 of 15
High Courts01 Jan 2001
Romesh Chander and Others Vs Hans Raj
Jammu And Kashmir High Court · (2001) KashLJ 332
Jammu and Kashmir Houses and Shops Rent Control Act, 1966 — Section 11(h)
High Courts01 Jan 2001
Des Raj and Others Vs Union of India and Others
Jammu And Kashmir High Court · (2001) KashLJ 328
Electricity (Supply) Act, 1948 — Section 37
High Courts01 Jan 2001
Mohd.Rashid Khan Vs State J&K and Others
Jammu And Kashmir High Court · (2001) JKLR 526 : (2001) KashLJ 256
Constitution of India, 1950 — Article 21
High Courts01 Jan 2001
C.D.Gupta, Dr Vs State and Others
Jammu And Kashmir High Court · (2001) KashLJ 252
Constitution of India, 1950 — Article 226
High Courts01 Jan 2001
Shiv Nath and Others Vs Assistant Labour Commissioner and Others
Jammu And Kashmir High Court · (2001) JKLR 408 : (2001) KashLJ 229
Payment of Wages Act, 1936 — Section 17(1A)
High Courts01 Jan 2001
United India Insurance Co.Ltd.through its Senior Divisional Manager, 9 Divisional Office, Regal Chowk, Srinagar Vs Ghulam Hassan Waza, Prop.Waza Carpets
Jammu And Kashmir High Court · (2001) KashLJ 7
Jammu and Kashmir Consumer Protection Act, 1987 — Section 11
High Courts01 Jan 2001
Kamlesh Kumari Vs D.P.Khajuria
Jammu And Kashmir High Court · (2001) KashLJ 165
Jammu and Kashmir Hindu Marriage Act, 1980 — Section 30
High Courts01 Jan 2001
Sanjeet Kumar Sharma and Others Vs High Court of J&K and Another
Jammu And Kashmir High Court · (2001) KashLJ 186
Constitution of India, 1950 — Article 14, 226
High Courts01 Jan 2001
Vineet Sharma Vs State of J&K and Others
Jammu And Kashmir High Court · (2001) KashLJ 221
Jammu and Kashmir Reservation Rules, 1994 — Rule 29
High Courts01 Jan 2001
Mohd.Shafi Vs Commissioner and Others
Jammu And Kashmir High Court · (2001) JKLR 424 : (2001) KashLJ 227
Workmens Compensation Act, 1923 — Section 4A
High Courts01 Jan 2001
Munshi Singh Vs Tehsildar Agrarian Reforms, Samba and Others
Jammu And Kashmir High Court · (2001) KashLJ 258
Jammu and Kashmir Agrarian Reforms Act, 1976 — Section 27
High Courts01 Jan 2001
Yog Raj Anand Vs State of J&K and Others
Jammu And Kashmir High Court · (2001) KashLJ 265
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 27
High Courts01 Jan 2001
Kirpal Singh Vs State
Jammu And Kashmir High Court · (2001) KashLJ 275
Constitution of India, 1950 — Article 226
High Courts01 Jan 2001
Competent Authority Vs Mir Abida and Others
Jammu And Kashmir High Court · (2001) KashLJ 285
Constitution of India, 1950 — Article 226
High Courts01 Jan 2001
Krishan Lal Ajit Kumar Vs Indian Farmers Fertilizers Coop Ltd.and Others
Jammu And Kashmir High Court · (2001) KashLJ 323
Constitution of India, 1950 — Article 14Jammu and Kashmir Civil Procedure Code, 1977 — Order 39 Rule 1, Order 39 Rule 2Multi-State Cooperative Societies Act, 1984 — Section 101
High Courts01 Jan 2001
Braham Kumar Khajuria Vs University of Jammu
Jammu And Kashmir High Court · (2001) KashLJ 335
Constitution of India, 1950 — Article 226
High Courts01 Jan 2001
Jagat Pal Singh Vs R.S.Chib and Others
Jammu And Kashmir High Court · (2001) KashLJ 344 : (2002) 3 SCT 833
Constitution of India, 1950 — Article 311
High Courts01 Jan 2001
Union of India Vs Bhadhur Singh
Jammu And Kashmir High Court · (2001) KashLJ 353
Jammu and Kashmir Partnership Act, 1996 — Section 17
High Courts01 Jan 2001
Darshan Kumar Vs State of Jammu and Kashmir and Others
Jammu And Kashmir High Court · (2001) KashLJ 474 : (2002) 3 SCT 834
Constitution of India, 1950 — Article 14, 21, 226