High Courts05 Mar 2001
Faquir Singh Vs Union of India and others
Jammu And Kashmir High Court · AIR 2002 J&K 62
Post Office Life Insurance Fund Rules — Rule 44
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2001
284 judgments · page 12 of 15
High Courts05 Mar 2001
Smt. Bholi Devi Vs State of Jammu and Kashmir and Others
Jammu And Kashmir High Court · AIR 2002 J&K 65
Constitution of Jammu and Kashmir, 1956 — Section 103
High Courts05 Mar 2001
V.K.Ram Paul Vs Union of India and Others
Jammu And Kashmir High Court · (2001) KashLJ 339
Constitution of India, 1950 — Article 226
High Courts04 Mar 2001
Sonam Yonjour and another Vs State of J&K and another
Jammu And Kashmir High Court · (2001) KashLJ 514 : (2002) 3 SCT 836
Constitution of India, 1950 — Article 226
High Courts02 Mar 2001
Divisional Manager, J&K Forest and Others Vs Mohamadoo Lone
Jammu And Kashmir High Court · (2001) KashLJ 273
Workmens Compensation Act, 1923 — Section 30
High Courts01 Mar 2001
Shiv Nath and Others Vs Assistant Labour Commissioner and Others
Jammu And Kashmir High Court · (2001) 03 J&K CK 0019
Payment of Wages Act, 1936 — Section 17(1)
High Courts28 Feb 2001
N.D.Chemicals Gangyal Jammu Vs K.V.Associates Pvt.Ltd
Jammu And Kashmir High Court · (2001) KashLJ 276
Jammu and Kashmir Civil Procedure Code, 1977 — Order 23 Rule 3
High Courts27 Feb 2001Dismissed
Gh. Qadir Raina Vs State and Others
Jammu And Kashmir High Court · (2001) CriLJ 4105
Jammu and Kashmir Public Safety Act, 1978 — Section 8
High Courts27 Feb 2001
Sardar Saran Singh and others Vs State of J&K and Others
Jammu And Kashmir High Court · (2001) KashLJ 296
Constitution of India, 1950 — Article 226Jammu and Kashmir Health and Medical (SSR) Rules, 1994 — Rule 16
High Courts23 Feb 2001
Distt. Manager, Telecom Vs M.L. Raina
Jammu And Kashmir High Court · AIR 2002 J&K 33
Telegraph Act, 1885 — Section 7B
High Courts22 Feb 2001
Nissar Ahmed Parry Vs State and Others
Jammu And Kashmir High Court · (2001) JKLR 570 : (2001) KashLJ 289
Constitution of India, 1950 — Article 14, 16
High Courts20 Feb 2001Allowed
Ahad Dar Vs Maqbool Dar and Others
Jammu And Kashmir High Court · (2003) 2 JKJ 590
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 145
High Courts20 Feb 2001Dismissed
Ashiq Hussain Faktoo Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2003) 2 JKJ 774
Terrorist and Disruptive Activities (Prevention) Act, 1985 — Section 12, 5, 9, 9(7)
High Courts20 Feb 2001Dismissed
National Insurance Co. Ltd. Vs Zaina and Others
Jammu And Kashmir High Court · (2001) ACJ 1614
Constitution of India, 1950 — Article 136Motor Vehicles Act, 1988 — Section 147, 149, 173
High Courts20 Feb 2001Allowed
State of J. and K. Vs Abdul Majid Bhat and Others
Jammu And Kashmir High Court · (2002) CriLJ 442
Criminal Procedure Code, 1973 (CrPC) — Section 141, 161, 227, 228, 240Jammu and Kashmir Criminal Procedure Code, 1989 — Section 239, 261A(3), 269(1)Penal Code, 1860 (IPC) — Section 141
High Courts17 Feb 2001
National Insurance Company Vs Rattan Chand and Others
Jammu And Kashmir High Court · (2001) KashLJ 262
Motor Vehicles Act, 1988 — Section 170
High Courts16 Feb 2001
Oriental Insurance Company Ltd. Vs Shama Devi and Others
Jammu And Kashmir High Court · (2001) KashLJ 307
Motor Vehicles Act, 1988 — Section 149, 170
High Courts13 Feb 2001
Satish Kumar Vs Jammu University
Jammu And Kashmir High Court · (2001) KashLJ 268
Constitution of India, 1950 — Article 226
High Courts13 Feb 2001
M.K.Jalali and Others Vs State of J&K and Others
Jammu And Kashmir High Court · (2001) KashLJ 269
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 435(4)(a)
High Courts12 Feb 2001
Sushil Kumar Sharma Vs State of J & K
Jammu And Kashmir High Court · (2001) 3 SCT 288
Constitution of India, 1950 — Article 14, 16, 226