High Courts09 Nov 2001
State Vs Gian Chand
Jammu And Kashmir High Court · (2002) KashLJ 381 : (2002) SriLJ 126
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 154
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2001
284 judgments · page 3 of 15
High Courts09 Nov 2001
Sher-i-Kashmir University of Agriculture, Sciences and Technology, Jammu Vs Narinder Singh
Jammu And Kashmir High Court · (2002) KashLJ 388 : (2002) 3 SCT 848 : (2002) 1 SriLJ 13 : (2002) SriLJ 13
Constitution of India, 1950 — Article 226
High Courts08 Nov 2001
Rajni Rani Vs Union of India & Ors.
Jammu And Kashmir High Court · (2002) KashLJ 385 : (2002) 3 SCT 842
Constitution of India, 1950 — Article 226
High Courts08 Nov 2001
State of J & K Vs Janki Devi & Ors.
Jammu And Kashmir High Court · (2002) KashLJ 378 : (2002) 1 SriLJ 125 : (2002) SriLJ 125
Jammu and Kashmir Limitation Act, 1995 — Section 3
High Courts07 Nov 2001Dismissed
State Vs Prem Sagar
Jammu And Kashmir High Court · (2002) CriLJ 4640 : (2003) 1 RCR(Criminal) 497
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 173, 251A, 251A(2), 251A(3)Ranbir Penal Code, 1989 — Section 457
High Courts07 Nov 2001Allowed
Perduman Krishan Khullar Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2003) 3 JKJ 423
Constitution of India, 1950 — Article 226Jammu and Kashmir Civil Service Regulations, 1956 — Article 242
High Courts07 Nov 2001
Mahesh Chand Chopra Vs J & K Pollution Control Board and Anr.
Jammu And Kashmir High Court · (2002) KashLJ 553 : (2002) SriLJ 117
Air (Prevention and Control of Pollution) Act, 1981 — Section 31A
High Courts06 Nov 2001Allowed
Surjeet Singh Vs State and Another
Jammu And Kashmir High Court · (2002) CriLJ 4462 : (2003) 1 RCR(Criminal) 458
High Courts06 Nov 2001
Reshi Construction Company Vs State of Jammu and Kashmir
Jammu And Kashmir High Court · (2002) KashLJ 38
Constitution of India, 1950 — Article 14, 226
High Courts06 Nov 2001Allowed
Maroofa Begum and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2010) 4 JKJ 471
High Courts06 Nov 2001
Ayub Rather Vs State
Jammu And Kashmir High Court · (2002) KashLJ 395
Pubilc Safety Act, 1978 — Section 13
High Courts05 Nov 2001
Yash Paul Vs State of J&K and Ors.
Jammu And Kashmir High Court · (2002) KashLJ 179 : (2002) 1 SriLJ 109 : (2002) SriLJ 109 : (2000) SriLJ 109
Constitution of India, 1950 — Article 226
High Courts05 Nov 2001
S.Rangeel Singh and Others Vs State of J & K
Jammu And Kashmir High Court · (2001) 4 Crimes 448 : (2001) KashLJ 380
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 497
High Courts04 Nov 2001
Mirza Maqbool Hussain Vs Union of India and Others
Jammu And Kashmir High Court · (2001) KashLJ 510
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47(2)
High Courts30 Oct 2001
Indian Seed Farms Srinagar Vs Anand Kithari and Another
Jammu And Kashmir High Court · (2002) KashLJ 425 : (2002) SriLJ 68
Jammu and Kashmir Civil Procedure Code, 1977 — Order 13 Rule 2
High Courts19 Oct 2001
Abid Ali Vs State of Jammu and Kashmir
Jammu And Kashmir High Court · (2002) KashLJ 305 : (2002) 3 SCT 839
Constitution of India, 1950 — Article 226
High Courts19 Oct 2001
State Vs S. Sheetal Singh
Jammu And Kashmir High Court · (2002) CriLJ 2394
Criminal Procedure Code, 1973 (CrPC) — Section 227Jammu and Kashmir Criminal Procedure Code, 1989 — Section 161, 173, 268Ranbir Penal Code, 1989 — Section 307
High Courts19 Oct 2001
Bal Krishan Vs State of Jammu and Kashmir
Jammu And Kashmir High Court · (2002) KashLJ 308 : (2002) 3 SCT 832
Civil Services Regulations, 1956 — Article 226(1)
High Courts19 Oct 2001
Kamlesh Devi Vs Jammu Development Authority Jammu
Jammu And Kashmir High Court · (2002) KashLJ 325 : (2002) KashLJ 326
Jammu and Kashmir Transfer of Property Act, 1977 — Section 106
High Courts19 Oct 2001
Jagdish Raj Vs State of J & K
Jammu And Kashmir High Court · (2002) KashLJ 331 : (2002) 3 SCT 935 : (2001) SriLJ 567
Constitution of India, 1950 — Article 14, 226