High Courts03 Nov 2020Disposed Of
Man Singh And Others Vs State Of Himachal Pradesh & Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0034
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 386 of 1,570
High Courts03 Nov 2020Disposed Of
Shubhm Dhiman Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0033
High Courts03 Nov 2020Disposed Of
Shakti Kumar Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0032
High Courts03 Nov 2020Disposed Of
Govind Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0031
High Courts03 Nov 2020Disposed Of
Sunil Kumar Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0030
High Courts03 Nov 2020Disposed Of
Rajesh Kumar Vs Himachal Road Transport Corporation Through Its Managing Director
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0029
High Courts03 Nov 2020Disposed Of
Akshay Kumar Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0028
High Courts03 Nov 2020Disposed Of
Sanjay Kumar Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0027
High Courts03 Nov 2020Disposed Of
Sanjeev Kumar Vs Himachal Road Transport Corporation Through Its Managing Director
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0026
High Courts03 Nov 2020Disposed Of
Mukesh Kumar Vs Himachal Road Transport Corporation Through Its Managing Director
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0025
High Courts03 Nov 2020Dismissed
Charan Dass Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0024
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 376, 511
High Courts03 Nov 2020Disposed Of
Umesh Kumar Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0023
High Courts03 Nov 2020Disposed Of
Kamla Devi Vs UCO Bank And Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0022
High Courts03 Nov 2020
Balbir Singh Vs State Of Himachal Pradesh And Other
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0021
High Courts03 Nov 2020Dismissed
Executive Director (Pers), Himachal Pradesh State Electricity Board Ltd. & Ors Vs M/S Kundlas Loh Udyog & Anr
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0020
Constitution Of India, 1950 — Article 12HPERC Consumer Grievances Redressal (Consumer Grievances Forum And Ombudsman) Regulations, 2003 — Regulation 16, 17, 18Himachal Pradesh Electricity Regulatory Commissioner (Security Deposit) Regulations, 2005 — Regulation 7, 7(6)
High Courts03 Nov 2020Disposed Of
Atma Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0019
Indian Penal Code, 1860 — Section 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts02 Nov 2020Disposed Of
Om Prakash Vs M/S ICICI Bank And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0042
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 17
High Courts02 Nov 2020
Ujjagar Singh Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0018
High Courts02 Nov 2020Disposed Of
Naresh Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0017
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 342, 363Code Of Criminal Procedure, 1973 — Section 436, 436A
High Courts02 Nov 2020Disposed Of
Kashmir Singh Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0016
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 342, 363Code Of Criminal Procedure, 1973 — Section 436, 436A