High Courts05 Nov 2020Disposed Of
Anil Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0056
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 385 of 1,570
High Courts05 Nov 2020Disposed Of
Anil Kumar Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0055
High Courts05 Nov 2020Disposed Of
Sunil Bundel Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0053
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 109, 186, 332, 353
High Courts05 Nov 2020Disposed Of
Sanjay Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0052
Arbitration And Conciliation Act 1996 — Section 9
High Courts05 Nov 2020Disposed Of
Rakesh Kumar Vs Himachal Road Transport Corporation
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0051
High Courts04 Nov 2020Disposed Of
Vinod Kumar And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0050
High Courts04 Nov 2020Disposed Of
Sunil Kumar Vs Nihal Singh And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0049
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 324, 451
High Courts04 Nov 2020Disposed Of
Ramesh Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0048
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 409, 420, 465, 467, 468, 471
High Courts04 Nov 2020Disposed Of
Mohan Dass Vs Kumud Singh & Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0047
High Courts04 Nov 2020Disposed Of
Mast Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0046
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 306
High Courts04 Nov 2020Disposed Of
Kaku Ram Vs Rajeev Sharma & Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0045
High Courts04 Nov 2020Dismissed
Madan Lal Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0044
High Courts04 Nov 2020Dismissed
Arun Kumar Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0043
High Courts04 Nov 2020Disposed Of
Robin Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0041
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436AIndian Penal Code, 1860 — Section 323, 324, 326, 341, 506
High Courts03 Nov 2020Disposed Of
Vivek Paul Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0040
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 420, 468, 471Himachal Pradesh Prevention Of Specific Corrupt Practices Act, 1983 — Section 33
High Courts03 Nov 2020Disposed Of
Rakesh Kumar Sharma Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0039
High Courts03 Nov 2020Disposed Of
Devender Kalia Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0038
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 420, 468, 471Himachal Pradesh Prevention Of Specific Corrupt Practices Act, 1983 — Section 33
High Courts03 Nov 2020Disposed Of
Manohar Singh Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0037
High Courts03 Nov 2020Disposed Of
Kishor Kumar Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0036
High Courts03 Nov 2020Disposed Of
Dinesh Kumar Vs Sakshi Attri
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0035
Hindu Marriage Act, 1955 — Section 13B