COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,399 judgments · page 383 of 1,570

High Courts10 Nov 2020Allowed

Kewal Krishan Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 11 SHI CK 0105

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s)Indian Penal Code, 1860 — Section 34, 504, 506Code Of Criminal Procedure, 1973 — Section 439

High Courts10 Nov 2020Disposed Of

Pankaj Sharma Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 11 SHI CK 0104

Indian Penal Code, 1860 — Section 323, 376, 506Code Of Criminal Procedure, 1973 — Section 164, 438

High Courts10 Nov 2020Disposed Of

Lohari Ram Vs State Of H.P

High Court Of Himachal Pradesh · (2020) 11 SHI CK 0103

Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 376, 506

High Courts09 Nov 2020Disposed Of

Satish Kumar Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2020) 11 SHI CK 0102

High Courts09 Nov 2020Disposed Of

Parveen Kumar Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2020) 11 SHI CK 0100

High Courts09 Nov 2020Disposed Of

Pankaj Mittal Vs C.S.K.H.P.K.V Palampur & Others

High Court Of Himachal Pradesh · (2020) 11 SHI CK 0098

High Courts09 Nov 2020Disposed Of

Mohit Walia & Another Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2020) 11 SHI CK 0096

High Courts09 Nov 2020Allowed

Babu Ram Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2020) 11 SHI CK 0095

Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 354, 354A, 354B, 420, 451, 452,467, 468, 471, 506

High Courts09 Nov 2020Allowed

Hira Singh Vs H.P.T.D.C. & Another

High Court Of Himachal Pradesh · (2020) 11 SHI CK 0094

High Courts09 Nov 2020Disposed Of

Reena Kumari Vs State Of H.P. & Others

High Court Of Himachal Pradesh · (2020) 11 SHI CK 0092

High Courts09 Nov 2020Disposed Of

Subhash Chand Vs Himachal Pradesh Tourism Development Corporation Ltd. And Another

High Court Of Himachal Pradesh · (2020) 11 SHI CK 0091

Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)

High Courts09 Nov 2020Disposed Of

Parkash Chand Vs Himachal Road Transport Corporation And Another

High Court Of Himachal Pradesh · (2020) 11 SHI CK 0090

Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)

High Courts09 Nov 2020Disposed Of

Devi Singh Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 11 SHI CK 0089

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20

High Courts09 Nov 2020Disposed Of

Kamlesh Kumari Vs Rajeev Sharma And Another

High Court Of Himachal Pradesh · (2020) 11 SHI CK 0088

Constitution Of India, 1950 — Article 12Contempt Of Courts Act, 1971 — Section 11, 12

High Courts09 Nov 2020Disposed Of

Raj Pal Thakur And Others Vs Rajeev Sharma And Another

High Court Of Himachal Pradesh · (2020) 11 SHI CK 0087

Contempt Of Courts Act, 1971 — Section 2(B), 12

High Courts09 Nov 2020Disposed Of

Hans Raj Vs State Of H.P. & Others

High Court Of Himachal Pradesh · (2020) 11 SHI CK 0086

High Courts09 Nov 2020Disposed Of

Sirsooo Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 11 SHI CK 0085

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20

High Courts09 Nov 2020Disposed Of

Hem Raj Vs State Of H.P. And Others

High Court Of Himachal Pradesh · (2020) 11 SHI CK 0084

Himachal Pradesh Civil Services (Category/Post-Wise Revised Pay) Rules, 2012 — Rule 3, 9

High Courts06 Nov 2020Disposed Of

Akshay Sharma Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2020) 11 SHI CK 0083

Constitution Of India, 1950 — Article 226

High Courts06 Nov 2020Disposed Of

Rakesh Devi Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2020) 11 SHI CK 0082