High Courts06 Nov 2020Dismissed
Kamna Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0081
Constitution Of India, 1950 — Article 14
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 384 of 1,570
High Courts06 Nov 2020Disposed Of
Jagpal Singh Vs Yunus Khan And Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0080
High Courts06 Nov 2020
Balbir Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0079
High Courts06 Nov 2020Disposed Of
Nirjal Attri Vs Brahm Dass Gautam
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0078
Negotiable Instruments Act, 1881 — Section 138
High Courts06 Nov 2020Dismissed/Disposed Of
State Of H. P. & Anr Vs Surendra Sharma & Ors
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0077
High Courts06 Nov 2020Disposed Of
Roshan Lal Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0076
High Courts06 Nov 2020Disposed Of
Rohit Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0075
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436AIndian Penal Code, 1860 — Section 34, 201, 307, 323, 325, 504, 506
High Courts06 Nov 2020Disposed Of
Payal Sharma Vs Nikhil Sood
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0074
Hindu Marriage Act, 1955 — Section 13Code Of Criminal Procedure, 1973 — Section 24, 25, 125
High Courts06 Nov 2020Dismissed
Hari Prakash And Others Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0073
Constitution Of India, 1950 — Article 136, 141Central Civil Services (Pension) Rules 1972 — Rule 5, 9, 33, 34, 37, 69, 83(1)Fundamental Rules, Vol I — Rule 9(21) (a)(i), 56(a)
High Courts06 Nov 2020Dismissed
Anupam Thakur Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0072
Code Of Criminal Procedure, 1973 — Section 439, 482
High Courts06 Nov 2020Disposed Of
Dr. Ranvijay Singh Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0070
High Courts05 Nov 2020Disposed Of
Bhagat Singh Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0067
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 109, 186, 332, 353
High Courts05 Nov 2020Disposed Of
Sunil Kumar Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0066
High Courts05 Nov 2020Disposed Of
Parmod Kumar Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0065
High Courts05 Nov 2020Disposed Of
Veena Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0064
High Courts05 Nov 2020Dismissed
Aman Walia Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0063
High Courts05 Nov 2020Disposed Of
Bhinder Singh Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0062
Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18
High Courts05 Nov 2020Disposed Of
Khem Raj Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0060
High Courts05 Nov 2020Disposed Of
Rohit Jaggi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0059
Indian Penal Code, 1860 — Section 34, 323, 342, 365, 367, 504, 506Information Technology Act, 2000 — Section 67Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(i)
High Courts05 Nov 2020Allowed
Ajay Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0057
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446, 446ANarcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 61, 85Central Excise Act, 1944 — Section 1, 14, 61