High Courts12 Nov 2020Allowed
Kewal Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0121
Indian Penal Code, 1860 — Section 120B, 420, 467, 468Code Of Criminal Procedure, 1973 — Section 437A, 446, 446A
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High Court Of Himachal Pradesh judgments
31,399 judgments · page 382 of 1,570
High Courts12 Nov 2020Disposed Of
Jaswant Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0120
Code Of Criminal Procedure, 1973 — Section 439Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3, 3(1)(r), 3(1)(r)(s), 3(2)(va)Indian Penal Code, 1860 — Section 323, 354, 506
High Courts12 Nov 2020Dismissed
Tara Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0119
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37Evidence Act, 1872 — Section 25, 26
High Courts11 Nov 2020Dismissed
Nishant Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0157
Constitution Of India, 1950 — Article 14, 16, 142Central Civil Services (Pension) Rules, 1972, — Rule 38Administrative Tribunals Act, 1985 — Section19, 21
High Courts11 Nov 2020Disposed Of
Inder Dev Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0156
Constitution Of India, 1950 — Article 21Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18Code Of Criminal Procedure, 1973 — Section 436, 436A
High Courts11 Nov 2020
Raj Kumar Sharma Vs State Of HP And Ors
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0155
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16
High Courts11 Nov 2020Disposed Of
Jai Ram Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0154
High Courts11 Nov 2020Dismissed
Sunil Kumar Vs Union Of India & Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0118
High Courts11 Nov 2020Allowed
Rohit Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0117
Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3
High Courts11 Nov 2020Disposed Of
Lakhwinder Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0116
Code Of Criminal Procedure, 1973 — Section 154, 164, 439Indian Penal Code, 1860 — Section 323, 376, 427
High Courts11 Nov 2020Disposed Of
Abhi Katoch Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0115
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21
High Courts10 Nov 2020Disposed Of
Macleods Pharmaceutical Ltd. Vs Prakash Kumar And Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0114
High Courts10 Nov 2020Allowed
Sheela Devi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0113
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s)Indian Penal Code, 1860 — Section 34, 504, 506Code Of Criminal Procedure, 1973 — Section 439, 446, 446A
High Courts10 Nov 2020Allowed
Tarsem Lal Vs Manoj Kumar And Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0112
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s)Indian Penal Code, 1860 — Section 34, 504, 506Code Of Criminal Procedure, 1973 — Section 439, 446, 446A
High Courts10 Nov 2020Disposed Of
Panjku Ram Vs Manoj Kumar And Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0111
High Courts10 Nov 2020Allowed
Santosh Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0110
High Courts10 Nov 2020Dismissed
Jai Pal Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0109
High Courts10 Nov 2020Disposed Of
Netar Singh Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0108
High Courts10 Nov 2020Disposed Of
Bakshi Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0107
Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 376, 452
High Courts10 Nov 2020Allowed
Mohinder Pal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0106
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s)Indian Penal Code, 1860 — Section 34, 504, 506Code Of Criminal Procedure, 1973 — Section 439, 446, 446A