High Courts12 Nov 2020Dismissed
Director General Of Works, CPWD Vs Abhi Ram And Ors
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0149
Rajasthan Urban Improvement Act, 1959 — Section 52, 52(1), 52(2), 152
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 381 of 1,570
High Courts12 Nov 2020Dismissed
Kanta Vs Narcotics Control Bureau
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0148
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 29, 42
High Courts12 Nov 2020Disposed Of
Ashok Negi And Others Vs State Of Himachal Pradesh & Anr
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0147
High Courts12 Nov 2020Disposed Of
Babu Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0146
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 4136A, 439Indian Penal Code, 1860 — Section 366, 376
High Courts12 Nov 2020Disposed Of
Ram Nath Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0145
Code Of Criminal Procedure, 1973 — Section 437(7), 439Indian Penal Code, 1860 — Section 302, 506
High Courts12 Nov 2020Disposed Of
Sanjeev Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0144
High Courts12 Nov 2020Disposed Of
Subhash Chand Vs Himachal Road Transport Corporation
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0143
High Courts12 Nov 2020Disposed Of
Mustak Mohammed Alias Mustak Ahmed Vs State Of H.P & Anr
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0142
Code Of Criminal Procedure, 1973 — Section 482
High Courts12 Nov 2020Dismissed
Mohinder Singh Vs Punjab State Electricity Board & Ors
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0141
Constitution Of India, 1950 — Article 226, 227
High Courts12 Nov 2020Dismissed
Union Of India And Others Vs Parmod Gupta And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0140
High Courts12 Nov 2020Disposed Of
Hans Ram Vs Dr. Sandeep Bhatnagar, Managing Director
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0139
High Courts12 Nov 2020Disposed Of
Sumit Jindal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0138
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 29, 37
High Courts12 Nov 2020Disposed Of
Sarif Mohd Vs Himachal Pradesh State Electricity Board Ltd. And Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0137
High Courts12 Nov 2020Disposed Of
Rajkumari & Another Vs State Of H..P. And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0136
High Courts12 Nov 2020Disposed Of
Surjit Chand Vs Yunus And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0135
High Courts12 Nov 2020Disposed Of
Anil Kumar Kalra Vs Dr. Richa Verma, Deputy Commissioner
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0134
Himachal Pradesh Land Revenue Act, 1954 — Section 163
High Courts12 Nov 2020Disposed Of
Robin Singh Mehta & Ors Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0133
Constitution Of India, 1950 — Article 14Recruitment And Promotion Rules, 2011 — Rule 6(2)
High Courts12 Nov 2020Disposed Of
Ankit Kumar Vs Shalinder Rana
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0132
Code Of Criminal Procedure, 1973 — Section 147, 397, 401Negotiable Instruments Act, 1881 — Section 138, 147
High Courts12 Nov 2020Disposed Of
Yash Paul Shukla Vs Himachal Road Transport Corporation
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0131
High Courts12 Nov 2020Allowed
Karan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0122
Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 161, 437A, 446, 446A