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High Court Of Himachal Pradesh judgments

31,399 judgments · page 380 of 1,570

High Courts19 Nov 2020Disposed Of

Atul Sen Vs State

High Court Of Himachal Pradesh · (2020) 11 SHI CK 0166

Indian Penal Code, 1860 — Section 229, 229A, 421Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 313, 421, 437A, 446
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High Courts19 Nov 2020Disposed Of

Raju Giri Vs State Of H.P.

High Court Of Himachal Pradesh · (2020) 11 SHI CK 0164

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21
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High Courts13 Nov 2020Disposed Of

Gaurav Sharma Vs Ishwari Nand

High Court Of Himachal Pradesh · (2020) 11 SHI CK 0129

Negotiable Instruments Act, 1881 — Section 138, 147Code Of Criminal Procedure, 1973 — Section 389, 437A, 482
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High Courts13 Nov 2020Disposed Of

Uday Ram @ Karan Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 11 SHI CK 0124

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366AProtection Of Children From Sexual Offences Act, 2012 — Section 12
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High Courts13 Nov 2020Disposed Of

Ajay Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 11 SHI CK 0123

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354, 354(A)(1)(i), 376, 452, 506Information Technology Act, 2000 — Section 67A
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High Courts12 Nov 2020Disposed Of

Obi Ram Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 11 SHI CK 0150

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 25, 29
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