High Courts25 Nov 2020
Anita Sareen Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0209
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 378 of 1,570
High Courts25 Nov 2020Disposed Of
Tikkam Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0208
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29
High Courts25 Nov 2020
Sumitra Devi Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0207
High Courts25 Nov 2020Disposed Of
Prem Lal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0206
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 306
High Courts25 Nov 2020Disposed Of
Vijay Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0205
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 61, 85
High Courts25 Nov 2020Allowed
Abdul Rehman Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0204
Indian Penal Code, 1860 — Section 34, 209, 376, 419, 506Code Of Criminal Procedure, 1973 — Section 161, 437A, 439, 446, 446A
High Courts24 Nov 2020Disposed Of
Amandeep Vs Himachal Road Transport Corporation And Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0203
High Courts24 Nov 2020Disposed Of
Kapil Rawat Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0202
High Courts24 Nov 2020Dismissed
Anish Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0201
Code Of Criminal Procedure, 1973 — Section 482Indian Forest Act, 1927 — Section 41, 42Indian Penal Code, 1860 — Section 34, 379
High Courts24 Nov 2020Dismissed
State Of Himachal Pradesh Vs Sachin
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0200
Juvenile Justice (Care And Protection Of Children) Model Rules, 2016 — Rule 10(6)Indian Penal Code, 1860 — Section 34, 379, 411Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 2
High Courts24 Nov 2020Disposed Of
M/s Jai Amma Ji Industries Vs State Of H.P.& Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0198
High Courts24 Nov 2020Disposed Of
Nisha Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0197
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 306
High Courts24 Nov 2020Disposed Of
Suresh Kumar Vs State Of H.P. & Anr
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0196
High Courts24 Nov 2020Disposed Of
Varun Sharma Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0195
High Courts24 Nov 2020Disposed Of
Vishav Jyoti Vs Himachal Road Transport Corporation
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0194
High Courts24 Nov 2020Disposed Of
Vishal Kishore And Others Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0193
Indian Penal Code, 1860 — Section 34, 363, 376, 377Protection Of Children From Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 439
High Courts24 Nov 2020Disposed Of
Shashi Kumar Sharma And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0192
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 34, 406, 498A, 504, 506Code Of Criminal Procedure, 1973 — Section 436, 436A
High Courts24 Nov 2020Disposed Of
Vijender Singh Vs Himachal Road Transport Corporation And Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0191
High Courts24 Nov 2020Disposed Of
Ghanshyam Vs Himachal Road Transport Corporation And Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0190
High Courts24 Nov 2020Disposed Of
Dev Raj Vs Himachal Road Transport Corporation And Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0189