High Courts27 Nov 2020Disposed Of

Virender Kumar Vs State Of H.P. & Another

High Court Of Himachal Pradesh · (2020) 11 SHI CK 0226

Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 34, 323, 498A, 506Code Of Criminal Procedure, 1973 — Section 362, 438
High Courts26 Nov 2020Dismissed

Reeta Vs State Of H.P.

High Court Of Himachal Pradesh · (2020) 11 SHI CK 0221

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 19, 21, 22, 24, 27A, 37, 42(2)Code Of Criminal Procedure, 1973 — Section 439
High Courts26 Nov 2020Disposed Of

Hem Raj Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 11 SHI CK 0218

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 307, 504, 506Arms Act, 1959 — Section 27
High Courts25 Nov 2020Allowed

Sanjeev Sharma & Others Vs State Of H.P. & Another

High Court Of Himachal Pradesh · (2020) 11 SHI CK 0214

Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 279, 307, 323, 332, 353, 420, 452, 467, 468, 471, 506