High Courts07 Dec 2020Disposed Of
Ritu Sharma Vs Himachal Pradesh University & Ors
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0031
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 375 of 1,570
High Courts07 Dec 2020Dismissed
Rajinder Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0030
Indian Penal Code, 1860 — Section 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 6Code Of Criminal Procedure, 1973 — Section 154, 161, 167(2), 173(2)
High Courts07 Dec 2020
Sumati Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0029
Indian Penal Code, 1860 — Section 307, 323, 324, 341, 506
High Courts07 Dec 2020Disposed Of
Rajesh Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0028
Code Of Criminal Procedure, 1973 — Section 154, 161, 438Indian Penal Code, 1860 — Section 323, 354B, 354C, 376, 452, 506, 509Information Technology Act, 2000 — Section 72
High Courts07 Dec 2020Dismissed
Karamvir Vs Narcotic Control Bureau Chandigarh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0027
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 25, 28, 29, 60, 67
High Courts04 Dec 2020Dismissed
Jitender Singh Chauhan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0035
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 29, 37
High Courts04 Dec 2020Allowed
Sanjay Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0034
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29
High Courts04 Dec 2020Allowed
Nisha Thakur Vs Radha Devi And Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0026
Constitution Of India, 1950 — Article 226, 227Code Of Civil Procedure, 1908 — Order 6 Rule 15, Order 6 Rule 15(2), Order 6 Rule 15(4)Himachal Pradesh Panchayati Raj (Election) Rules, 1994 — Rule 94(3)
High Courts03 Dec 2020Disposed Of
Ram Kumar Vs Kewal Kumar & Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0036
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts03 Dec 2020Disposed Of
Narenjan Dev Sharma Vs Ashok Kumar Madan
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0025
Constitution Of India, 1950 — Article 227
High Courts03 Dec 2020Dismissed
Veena Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0024
High Courts03 Dec 2020Disposed Of
Akshay Kumar Pathania Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0023
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 504, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts03 Dec 2020Disposed Of
Karnail Singh Vs Himachal Road Transport Corporation And Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0022
High Courts03 Dec 2020Disposed Of
Shadi Lal And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0021
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 409, 420, 467, 468, 471, 477A
High Courts03 Dec 2020Disposed Of
Ashok Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0020
High Courts03 Dec 2020Dismissed
Jai Parkash Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0019
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts03 Dec 2020
Court On Its Own Motion And Others Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0018
High Courts03 Dec 2020Dismissed
Surinder Kumar Vs Sham Sunder & Ors
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0017
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 151, Order 1 Rule 10, Order 1 Rule 10(2), Order 9 Rule 13, Order 23 Rule 1A
High Courts02 Dec 2020Allowed
Yashpal Vs Divisional Commissioner, Mandi & Anr
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0039
Constitution Of India, 1950 — Article 227Indian Penal Code, 1860 — Section 420, 467, 468, 471Himachal Pradesh Panchayati Raj Act, 1994 — Section 145(1)(a), 145(2)(a), 147, 148
High Courts02 Dec 2020Dismissed
Hansa Kumari Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0038