CourtKutchehry.com

COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,399 judgments · page 373 of 1,570

High Courts14 Dec 2020Disposed Of

Om Prakash Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 12 SHI CK 0107

Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 376ABProtection Of Children From Sexual Offences Act, 2012 — Section 6
Read judgment
High Courts11 Dec 2020Disposed Of

Sunil Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 12 SHI CK 0099

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354A, 354C, 376, 452, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4, 14
Read judgment
High Courts11 Dec 2020Disposed Of

Beli Ram Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 12 SHI CK 0097

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37
Read judgment
High Courts10 Dec 2020Disposed Of

Balram Singh Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 12 SHI CK 0102

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 304B, 498A
Read judgment