High Courts17 Dec 2020Disposed Of
Raju Vs H.P. State Electricity Board Ltd
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0095
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 371 of 1,570
High Courts17 Dec 2020Dismissed
M/s Amar Traders Vs Punjab National Bank And Ors
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0094
Constitution Of India, 1950 — Article 226Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(4), 17, 18
High Courts17 Dec 2020Allowed
Rahul Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0093
Code Of Criminal Procedure, 1973 — Section 446, 446A, 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2 (viia), 21, 25, 29, 37
High Courts17 Dec 2020Disposed Of
Rajinder Singh Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0092
High Courts16 Dec 2020Disposed Of
Talwinder Singh Vs HPSEB & Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0090
High Courts16 Dec 2020Disposed Of
Madan Lal Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0089
High Courts16 Dec 2020Allowed
Rakesh And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0088
Code Of Criminal Procedure, 1973 — Section 154, 173, 313, 374(II)
High Courts16 Dec 2020Disposed Of
Anil Kumar Kaul Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0087
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 306, 409, 420Code Of Criminal Procedure, 1973 — Section 436, 436A
High Courts16 Dec 2020Allowed
Jagat Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0086
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(i)PZIndian Penal Code, 1860 — Section 448, 451Code Of Criminal Procedure, 1973 — Section 439
High Courts16 Dec 2020Disposed Of
Som Dutt Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0084
High Courts16 Dec 2020Disposed Of
Kamlesh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0083
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 34, 380, 411, 457Code Of Criminal Procedure, 1973 — Section 436, 436A
High Courts16 Dec 2020Disposed Of
Khadak Bahadur Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0082
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20
High Courts16 Dec 2020
Ajay Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0081
High Courts16 Dec 2020Allowed
Vikas Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0080
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(i)PZIndian Penal Code, 1860 — Section 448, 451Code Of Criminal Procedure, 1973 — Section 439
High Courts16 Dec 2020Disposed Of
Dr. Sankalp Sood & Others State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0079
High Courts16 Dec 2020Allowed
Parminder Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0078
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(i)PZIndian Penal Code, 1860 — Section 448, 451Code Of Criminal Procedure, 1973 — Section 439
High Courts16 Dec 2020Disposed Of
Bhagat Ram And Others Vs State Of H.P.
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0077
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 61, 85
High Courts16 Dec 2020Disposed Of
Chander Shekhar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0076
High Courts16 Dec 2020Disposed Of
Mandeep Singh Vs HPSEB & Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0075
High Courts16 Dec 2020Allowed
Sonam Bodh And Others Vs State Of H.P And Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0074