High Courts23 Dec 2020Disposed Of
Bharat Bhushan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0145
Indian Penal Code, 1860 — Section 34, 395, 398, 451, 506Code Of Criminal Procedure, 1973 — Section 438
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 370 of 1,570
High Courts22 Dec 2020Dismissed
Samridhi Bedi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0143
Code Of Criminal Procedure, 1973 — Section 21, 22, 29, 37Code Of Criminal Procedure, 1973 — Section 173(2), 439
High Courts22 Dec 2020Dismissed
Sidhant Thakur Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0142
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 22, 29, 37Code Of Criminal Procedure, 1973 — Section 173(2), 439
High Courts22 Dec 2020Dismissed
Parvesh Kumar Vs Himachal Pradesh State Electricity Board Limited And Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0141
High Courts22 Dec 2020Disposed Of
Amit Airy Vs Union Of India & Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0140
Companies Act, 2013 — Section 164(2)(a), 252
High Courts22 Dec 2020Disposed Of
Lalit Mohan And Others Vs State Of Himachal Pradesh & Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0139
High Courts22 Dec 2020Disposed Of
Reliance General Insurance Company Ltd Vs Krishna Devi And Ors
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0138
Code Of Civil Procedure, 1908 — Section 151, Order 32 Rule 12
High Courts22 Dec 2020Disposed Of
Sanjay Kumar Vs Neel Chand
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0137
Negotiable Instruments Act, 1881 — Section 138
High Courts22 Dec 2020Disposed Of
Sanjeev Kumar Alias Afridi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0136
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 22, 25, 29
High Courts22 Dec 2020Disposed Of
Suresh Kumar And Others Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0135
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 29
High Courts21 Dec 2020Disposed Of
Bhupinder Singh Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0134
High Courts21 Dec 2020Disposed Of
Anil Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0133
Constitution Of India, 1950 — Article 21Himachal Pradesh Excise Act, 2011 — Section 39(1)(A)Code Of Criminal Procedure, 1973 — Section 436, 436A
High Courts21 Dec 2020Allowed
Mohinder Bansal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0132
Indian Penal Code, 1860 — Section 120B, 406, 420Code Of Criminal Procedure, 1973 — Section 437A, 439, 446
High Courts21 Dec 2020Disposed Of
Anirudh Prasad Tiwari Vs State Of HP
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0131
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 120B, 406, 409, 420
High Courts18 Dec 2020Disposed Of
Hem Raj Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0130
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts18 Dec 2020Disposed Of
Abhilash Alias Abbu Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0129
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37
High Courts18 Dec 2020Disposed Of
Kali Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0128
Constitution Of India, 1950 — Article 21Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(ii), 3(v)Code Of Criminal Procedure, 1973 — Section 436, 436A
High Courts18 Dec 2020Dismissed
Kamal Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0127
Constitution Of India, 1950 — Article 14Himachal Pradesh Municipal Election Rules, 2015 — Rule 10, 10(8), 10(11), 32(1)General Clauses Act, 1897 — Rule 19
High Courts18 Dec 2020Disposed Of
Raj Kumar @ Sethi Vs State Of HP
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0126
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 22, 29Indian Penal Code, 1860 — Section 323, 324, 342, 452Code Of Criminal Procedure, 1973 — Section 438
High Courts17 Dec 2020Dismissed
Randhir Ray Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0096
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21