High Courts24 Dec 2020Disposed Of
Mahender Singh Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0166
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 369 of 1,570
High Courts24 Dec 2020Allowed
Anil Vekta Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0165
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18, 37, 42(2), 61, 85Code Of Criminal Procedure, 1973 — Section 437A
High Courts24 Dec 2020
Jagdish Chand Vs Managing Director HRTC And Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0164
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
High Courts24 Dec 2020Disposed Of
Residents of Harijan Basti Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0163
High Courts24 Dec 2020Dismissed
Anshul Kainthla Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0162
Himachal Pradesh Panchayati Raj Act, 1994 — Section 122, 180Code Of Criminal Procedure, 1973 — Section 110
High Courts24 Dec 2020Dismissed
Ravi Kumar And Others Vs State Of H.P & Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0161
Constitution Of India, 1950 — Article 243Q
High Courts24 Dec 2020Disposed Of
Sanjay Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0160
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 161, 164, 436, 436A, 439Indian Penal Code, 1860 — Section 363, 366, 376
High Courts24 Dec 2020Disposed Of
Kiran Vs State Of H.P.
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0158
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 22, 29Code Of Criminal Procedure, 1973 — Section 437
High Courts23 Dec 2020Disposed Of
Sandeep Rathaur Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0157
High Courts23 Dec 2020Allowed
Karnail Singh Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0156
High Courts23 Dec 2020Disposed Of
Rachit Sharma Vs Himachal Pradesh Board Of School Education
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0155
High Courts23 Dec 2020Allowed
Anil Bhardwaj Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0154
Indian Penal Code, 1860 — Section 363, 366, 506Code Of Criminal Procedure, 1973 — Section 164, 173, 313, 375, 437AProtection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts23 Dec 2020
Surinder Kumar Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0153
High Courts23 Dec 2020Dismissed
Ashish Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0152
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 37Code Of Criminal Procedure, 1973 — Section 173(2), 439
High Courts23 Dec 2020Disposed Of
Sushil Kumar Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0151
High Courts23 Dec 2020Disposed Of
Ashwani Kumar Vs Navleena Multani
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0150
Code Of Civil Procedure, 1908 — Section 15, Order 23 Rule 3
High Courts23 Dec 2020Disposed Of
Supriya Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0149
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29Code Of Criminal Procedure, 1973 — Section 46(4), 437
High Courts23 Dec 2020Disposed Of
Jeet Singh Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0148
High Courts23 Dec 2020Disposed Of
Rambha Sood Vs Navleena Multani
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0147
Code Of Civil Procedure, 1908 — Section 15, Order 23 Rule 3
High Courts23 Dec 2020Disposed Of
Vijay Kumar Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0146