High Courts29 Dec 2020Dismissed
Karuna Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0238
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 367 of 1,570
High Courts29 Dec 2020Disposed Of
Gian Dass Negi Vs T.C. Negi And Ors
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0237
High Courts29 Dec 2020Dismissed
Dr. Sneh Lata Vs Himachal Pradesh University And Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0205
High Courts29 Dec 2020Disposed Of
Bidhi Chand Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0204
High Courts29 Dec 2020Allowed
Sushil Verma Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0203
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 409, 420
High Courts29 Dec 2020Disposed Of
Ashok Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0202
High Courts29 Dec 2020Disposed Of
Vidyavati Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0201
High Courts29 Dec 2020Disposed Of
Shivani Sharma And Others Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0200
Code Of Criminal Procedure, 1973 — Section 438, 439Indian Penal Code, 1860 — Section 34, 323, 341, 354, 354A, 354D, 506Protection Of Children From Sexual Offences Act, 2012 — Section 8
High Courts29 Dec 2020Allowed
Hitesh Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0199
High Courts29 Dec 2020Allowed
Lakhveer Singh Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0198
High Courts29 Dec 2020Dismissed
Jitender Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0197
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302, 323, 506
High Courts29 Dec 2020Disposed Of
Mukesh Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0196
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29
High Courts29 Dec 2020Disposed Of
Satish Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0195
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 6
High Courts29 Dec 2020Dismissed
Vandana Devi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0194
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 34, 201, 302, 328, 498ACode Of Criminal Procedure, 1973 — Section 164, 437
High Courts29 Dec 2020Disposed Of
Bhag Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0193
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29
High Courts28 Dec 2020Disposed Of
Anil Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0191
High Courts28 Dec 2020Disposed Of
Veerta Devi And Another Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0190
Himachal Pradesh Co-Operative Societies Act, 1968 — Section 8(4), 11A(2), 11(4), 14A(1), 37, 65, 66, 67, 68, 69, 69(1), 73, 78, 74, 80, 93, 93(2), 94, 94(1)
High Courts28 Dec 2020Disposed Of
Ravi Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0189
High Courts28 Dec 2020Disposed Of
Suneel Kumar Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0188
High Courts28 Dec 2020Dismissed
P.L. Sharma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0187
Constitution Of India, 1950 — Article 226