High Courts01 Jan 2021Disposed Of
Harsh Lata Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0010
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 365 of 1,570
High Courts01 Jan 2021Dismissed
Rakesh Sharma And Another Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0009
Constitution Of India, 1950 — Article 226
High Courts01 Jan 2021Disposed Of
S.P. Singla Constructions Pvt. Ltd Vs Chief Engineer, Project Deepak & Another
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0008
Arbitration and Conciliation Act, 1996 — Section 11, 23, 29
High Courts01 Jan 2021Disposed Of
Roop Lal Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0007
High Courts01 Jan 2021Disposed Of
Padam Singh Vs HRTC And Anr
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0006
High Court Of Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
High Courts01 Jan 2021Disposed Of
Hem Singh Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0005
High Court Of Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
High Courts01 Jan 2021Disposed Of
Surjeet Singh Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0004
Indian Penal Code, 1860 — Section 34, 279, 304A, 336, 337
High Courts01 Jan 2021Disposed Of
Gram Panchayat Mawa Sindian Vs Jagdish Singh And Ors
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0003
High Courts01 Jan 2021Dismissed
M/s Radha Krishan Industries Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0002
Constitution Of India, 1950 — Article 32, 136, 136(2), 141, 226Himachal Pradesh Goods And Services Tax Act, 2017 — Section 67, 74, 83, 107Integrated Goods And Services Tax Act, 2017 — Section 19, 20
High Courts01 Jan 2021Allowed
Sunny Kapoor @ Honey Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0001
Code Of Criminal Procedure, 1973 — Section 437A, 437(1), 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 15, 21, 37, 61, 85Indian Penal Code, 1860 — Section 120B, 141, 143, 147, 148, 149, 302
High Courts31 Dec 2020Disposed Of
Indian Overseas Bank & Anr Vs Arjun Vikram Singh & Ors
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0226
Code Of Civil Procedure, 1908 — Section 151, Order 23 Rule 3
High Courts31 Dec 2020Disposed Of
Usha Devi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0225
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 436, 436A
High Courts31 Dec 2020Disposed Of
Ayush Vs Himachal Pradesh Board Of School Education
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0224
High Courts31 Dec 2020Allowed
Purshotam Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0223
Code Of Criminal Procedure, 1973 — Section 438, 446, 446aANarcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 8, 18, 37
High Courts31 Dec 2020Allowed
Narender Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0222
Indian Penal Code, 1860 — Section 376, 506Information Technology Act, 2000 — Section 66ECode Of Criminal Procedure, 1973 — Section 437A, 446, 446A
High Courts31 Dec 2020Disposed Of
Anjana Devi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0221
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 436, 436A
High Courts31 Dec 2020Disposed Of
Kuljit Kaur @ Shallu Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0220
Code Of Civil Procedure, 1908 — Section 21, Order 7 Rule 10Indian Penal Code, 1860 — Section 120(B), 376(2)(L), 384, 506Code Of Criminal Procedure, 1973 — Section 2(d), 26(a), 27, 177, 178, 179, 180, 181, 182, 183, 184, 201, 438, 461, 461(l), 462
High Courts31 Dec 2020Disposed Of
Aditya Kumar Vs Himachal Pradesh Board Of School Education
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0219
High Courts31 Dec 2020Dismissed
Ram Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0217
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 37
High Courts31 Dec 2020Allowed
Manoj Kumar And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0216
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 323, 325, 326, 341, 452, 506