High Courts31 Dec 2020Dismissed
Suraj Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0215
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 37
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 366 of 1,570
High Courts31 Dec 2020Disposed Of
Tejesvita Chandel And Another Vs Vinod Kumari Chandel And Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0214
Hindu Minority And Guardianship Act, 1956 — Section 6
High Courts31 Dec 2020Dismissed
Pritam Singh Vs Layak Ram And Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0213
Code Of Civil Procedure, 1908 — Section 80
High Courts31 Dec 2020Disposed Of
Ramesh Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0212
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 302
High Courts30 Dec 2020Disposed Of
Satish Kumar And Others Vs State Of Himachal Pradesh & Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0236
High Courts30 Dec 2020Disposed Of
Pankaj Sharma Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0235
High Courts30 Dec 2020Dismissed
Kamlesh Chaudhary Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0234
High Courts30 Dec 2020Disposed Of
Vijay Kumar Kaul Vs Managing Director, HP State Forest Development Corporation And Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0233
High Courts30 Dec 2020Disposed Of
Harminder Vs Sandeep Bhatnagar And Anr
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0232
High Courts30 Dec 2020Dismissed
Surjeet Kumar Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0231
High Courts30 Dec 2020Dismissed
Krashan Chand Vs State Of H.P & Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0230
High Courts30 Dec 2020Disposed Of
Madan Singh And Others Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0229
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 498A, 506Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(s)(u)
High Courts30 Dec 2020Allowed
Manoj Kumar And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0228
High Courts30 Dec 2020Dismissed
Lalit Singh Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0227
Constitution Of India, 1950 — Article 14, 21, 48A, 243Q, 409Uttar Pradesh Town Area Act, 1914 — Section 3, 3(2), 4, 4(1), 4(2), 4(3), 4(4), 4(5), 4(6), 27
High Courts30 Dec 2020Disposed Of
Sunil Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0211
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts30 Dec 2020Disposed Of
Ashish Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0210
High Courts30 Dec 2020Disposed Of
Anil Kumar Sharma Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0209
High Courts30 Dec 2020Disposed Of
Chet Ram Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0208
High Courts30 Dec 2020Allowed
Vivek Kumar Vs H.P Board Of School Education
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0207
High Courts30 Dec 2020Disposed Of
Ashok Kumar Through His Father Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0206
Juvenile Justice (Care And Protection Of Children), Act 2015 — Section 12Code Of Criminal Procedure, 1973 — Section 437, 439