High Courts24 Dec 2020Disposed Of
Ramesh Chand Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0186
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 368 of 1,570
High Courts24 Dec 2020Disposed Of
Taran Singh Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0185
High Courts24 Dec 2020Disposed Of
Mangrail Singh Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0184
High Courts24 Dec 2020Disposed Of
Jagdish Chand Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0183
High Courts24 Dec 2020Disposed Of
Kuldeep Sharma And Others Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0182
High Courts24 Dec 2020Disposed Of
Dinesh Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0181
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29
High Courts24 Dec 2020Allowed
Naresh Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0180
Indian Penal Code, 1860 — Section 34, 302, 323Arms Act, 1959 — Section 25, 27, 30Code Of Criminal Procedure, 1973 — Section 154, 161
High Courts24 Dec 2020Dismissed
Shamsher @ Babu Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0179
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts24 Dec 2020
Kamlesh Kumari Vs State Of H.P. & Other
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0178
High Courts24 Dec 2020Allowed
Anirudh Walia And Another Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0177
Indian Penal Code, 1860 — Section 188, 269Disaster Management Act, 2005 — Section 51
High Courts24 Dec 2020Disposed Of
Jan Mohammad Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0176
High Courts24 Dec 2020Disposed Of
Prem Sagar Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0175
High Courts24 Dec 2020Disposed Of
Desh Raj Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0174
High Courts24 Dec 2020Dismissed
Jeet Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0173
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37Code Of Criminal Procedure, 1973 — Section 173(2)
High Courts24 Dec 2020Disposed Of
Kulwant Singh Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0172
High Courts24 Dec 2020Disposed Of
Rehmat Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0171
High Courts24 Dec 2020Disposed Of
Sita Ram Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0170
High Courts24 Dec 2020Disposed Of
Madan Lal Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0169
High Courts24 Dec 2020Dismissed
Satish Kumar And Another Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0168
Constitution Of India, 1950 — Article 14, 19, 21, 48A, 226, 227, 243O, 243ZGTamil Nadu Panchayats (Reservation Of Seats And Rotation Of Reserved Seats) Rules, 1995 — Rule 6Himachal Pradesh Panchayati Raj Act, 1994 — Section 3, 3(2), 4, 10, 35, 120(1), 140
High Courts24 Dec 2020Disposed Of
Ranvir Singh Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0167