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High Court Of Himachal Pradesh judgments

31,399 judgments · page 363 of 1,570

High Courts04 Jan 2021Disposed Of

Krishan Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2021) 01 SHI CK 0035

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 154, 436, 436A, 439Indian Penal Code, 1860 — Section 302, 323, 324
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High Courts04 Jan 2021Dismissed

Rattan Lal & Ors Vs State Of H.P. & Ors

High Court Of Himachal Pradesh · (2021) 01 SHI CK 0031

Constitution Of India, 1950 — Article 14, 21, 48A, 226, 227, 243O, 243Q, 243ZG, 409Tamil Nadu Panchayats (Reservation Of Seats And Rotation Of Reserved Seats) Rules, 1995 — Rule 6Himachal Pradesh Municipal Corporation Act, 1994 — Section 3, 3(2), 3(A), 4, 5(1)
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High Courts04 Jan 2021Disposed Of

Neeraj Kumar And Others Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 01 SHI CK 0029

Indian Penal Code, 1860 — Section 34, 143, 147, 149, 188, 279, 307, 323, 324, 337, 341, 427, 504, 506Motor Vehicles Act, 1988 — Section 184
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