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High Court Of Himachal Pradesh judgments

31,399 judgments · page 372 of 1,570

High Courts15 Dec 2020Disposed Of

Hindi Lal Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 12 SHI CK 0125

Code Of Criminal Procedure, 1973 — Section 154, 164, 439Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
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High Courts15 Dec 2020Disposed Of

Kasamdeen Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 12 SHI CK 0073

Indian Penal Code, 1860 — Section 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 6, 17Code Of Criminal Procedure, 1973 — Section 154, 164
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High Courts14 Dec 2020Dismissed

Manish Thakur Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 12 SHI CK 0119

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 342, 354, 375, 376, 452Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(V)
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High Courts14 Dec 2020Disposed Of

Vikesh Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 12 SHI CK 0114

Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 376, 506Code Of Criminal Procedure, 1973 — Section 154, 164, 436, 436A
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High Courts14 Dec 2020Allowed

Apram Puri Vs State Of H.P. & Another

High Court Of Himachal Pradesh · (2020) 12 SHI CK 0109

Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 481, 482Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 279, 307, 323, 337, 338, 420, 452, 467, 468, 471, 506Motor Vehicles Act, 1988 — Section 181, 182, 184
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