High Courts10 Dec 2020Disposed Of
Sudhir Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0059
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 374 of 1,570
High Courts10 Dec 2020Disposed Of
Kuldeep Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0058
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Sections 120B, 406, 420
High Courts09 Dec 2020Dismissed
Bhupa Chandel Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0056
High Courts09 Dec 2020Disposed Of
Rahul Arora And Another Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0055
High Courts09 Dec 2020Disposed Of
M/s Texmaco Rail and Engineering Ltd Vs Union Of India & Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0054
Central Goods And Services Tax Act, 2017 — Section 20, 129(3)
High Courts09 Dec 2020Disposed Of
Sanjeev Anand Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0053
High Courts09 Dec 2020Allowed
Charan Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0052
Indian Penal Code, 1860 — Section 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 437A, 446, 446A
High Courts09 Dec 2020Allowed
Prem Dutt Vs Himachal Pradesh State Electricity Board Ltd. And Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0051
High Courts08 Dec 2020Disposed Of
Dhani Thakur And Others Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0057
Himachal Pradesh Panchayati Raj Act, 1994 — Section 14(1)(c)Indian Penal Code, 1860 — Section 307
High Courts08 Dec 2020Dismissed
Ganesh Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0050
Constitution Of India, 1950 — Article 14
High Courts08 Dec 2020Disposed Of
New Vishal Himachal Goods Parivahan Sahkari Sabha Simit Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0049
Himachal Pradesh Co-Operative Societies Act, 1968 — Section 37
High Courts08 Dec 2020Dismissed
Vijay Kumar Vs State Of Himachal Pradesh & Anr
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0048
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts08 Dec 2020Disposed Of
Prem Singh Vs Himachal Pradesh Tourism Development Corporation Ltd. And Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0047
High Courts08 Dec 2020Disposed Of
Sanjeev Singh Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0046
Indian Penal Code, 1860 — Section 354, 506Protection Of Children From Sexual Offences Act, 2012 — Section 8
High Courts08 Dec 2020Allowed
Sunny Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0044
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446, 446ANarcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 21, 61, 85
High Courts08 Dec 2020Dismissed
Ravi Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0043
Code Of Criminal Procedure, 1973 — Section 154, 439Indian Penal Code, 1860 — Section 34, 201, 302
High Courts08 Dec 2020Dismissed
Bhag Singh And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0042
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 25, 29
High Courts08 Dec 2020Dismissed
Aslam Khan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0041
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20
High Courts07 Dec 2020Allowed
Santosh Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0033
Indian Penal Code, 1860 — Section 363, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 437A
High Courts07 Dec 2020Disposed Of
Arman Singh Vs State Of HP
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0032
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3Code Of Criminal Procedure, 1973 — Section 438