High Courts02 Dec 2020Disposed Of
Pooja Sharma Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0037
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 376 of 1,570
High Courts02 Dec 2020Disposed Of
Navender Kumar Vs H.P. State Forest Corporation & Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0012
High Courts02 Dec 2020Disposed Of
Khazan Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0011
Indian Penal Code, 1860 — Section 307, 323, 324, 341, 506
High Courts02 Dec 2020Disposed Of
Balwinder Singh @ Chiri Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0010
Code Of Criminal Procedure, 1973 — Section 41(1)(a), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22
High Courts02 Dec 2020Disposed Of
Kehar Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0009
Indian Penal Code, 1860 — Section 307, 323, 324, 341, 506
High Courts02 Dec 2020Disposed Of
Pardeep Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0008
Indian Penal Code, 1860 — Section 307, 323, 324, 341, 506
High Courts02 Dec 2020Disposed Of
Shanti Swaroop Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0007
Indian Penal Code, 1860 — Section 307, 323, 324, 341, 506
High Courts02 Dec 2020Disposed Of
Subhash Chand Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0006
High Courts02 Dec 2020Disposed Of
Kalyan Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0005
Indian Penal Code, 1860 — Section 307, 323, 324, 341, 506
High Courts02 Dec 2020Allowed
Balbir Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0004
Indian Penal Code, 1860 — Section 307, 323, 324, 341, 506
High Courts01 Dec 2020Allowed
Manish Lal Shrivastava Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0040
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 389, 389(1), 390, 397, 436, 437, 437A, 438, 439, 440, 440(1), 441, 441A, 441(2), 441(3), 445, 499Indian Penal Code, 1860 — Section 120B, 201, 420, 468, 471
High Courts01 Dec 2020
Khub Singh Vs HRTC & Ors
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0016
High Courts01 Dec 2020
Krishan Kumar Vs HRTC & Ors
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0015
High Courts01 Dec 2020
Ravinder Kumar Vs HRTC & Ors
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0014
High Courts01 Dec 2020
Ashok Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0003
High Courts01 Dec 2020Disposed Of
Bobby Kumar And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0002
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 341, 354C, 376, 506, 509Protection Of Children From Sexual Offences Act, 2012 — Section 4, 14
High Courts01 Dec 2020Disposed Of
Veerta Devi And Another Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0001
Constitution Of India, 1950 — Article 226Himachal Pradesh Co-Operative Societies Act, 1968 — Section 93, 94, 94(1)
High Courts27 Nov 2020Dismissed/Allowed
Rajesh Kumar And Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0232
Demobilised Armed Forces Personnel (Reservation Of Vacancies In The Himachal State Non-Technical Services) Rules, 1972 — Rule 3, 5(1)
High Courts27 Nov 2020Disposed Of
M/s Shiva Medical Hall Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0229
High Courts27 Nov 2020Allowed
Ashok Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0228