High Courts24 Nov 2020Disposed Of
Narinder Kumar Vs Himachal Road Transport Corporation And Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0188
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 379 of 1,570
High Courts24 Nov 2020Disposed Of
Achhar Singh Vs Himachal Road Transport Corporation And Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0187
High Courts24 Nov 2020Allowed
Nitesh Verma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0186
Indian Penal Code, 1860 — Section 34, 201, 302, 304Code Of Criminal Procedure, 1973 — Section 173(2), 437A, 446, 446A
High Courts24 Nov 2020Disposed Of
Ravinder Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0185
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 506Information Technology Act, 2000 — Section 67
High Courts24 Nov 2020Disposed Of
Puran Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0184
Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18
High Courts24 Nov 2020Dismissed
Parvesh Kumar Vs HP State Electricity Board Ltd. & Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0183
High Courts23 Nov 2020Disposed Of
Chander Mani Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0182
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18
High Courts23 Nov 2020Disposed Of
Bhagat Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0181
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20
High Courts23 Nov 2020Disposed Of
Gurminder Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0180
Indian Penal Code, 1860 — Section 376, 506
High Courts23 Nov 2020Allowed
Mathi Dhar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0179
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 506
High Courts23 Nov 2020Dismissed
Harshit Bansal And Others Vs State Of HP And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0178
Constitution Of India, 1950 — Article 14, 15, 16, 19, 19(1)(d)(g), 41
High Courts23 Nov 2020Disposed Of
Vijender Kumar Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0176
Negotiable Instruments Act, 1881 — Section 138
High Courts23 Nov 2020Allowed
Om Prakash Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0175
Constitution Of India, 1950 — Article 226Himachal Pradesh Electricity Regulatory Commission (Recovery Of Expenditure For Supply Of Electricity) Regulations, 2012 — Regulation 5
High Courts23 Nov 2020Disposed Of
Prem Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0174
High Courts23 Nov 2020Disposed Of
Lalit Kumar And Others Vs Himachal Road Transport Corporation And Another
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0173
High Courts23 Nov 2020Disposed Of
Shikhil Katoch Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0172
Constitution Of India, 1950 — Article 21Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 21(a), 29Code Of Criminal Procedure, 1973 — Section 173, 173(2), 198(6), 199(5), 245, 468, 468(2)(b), 469, 470, 471, 472, 473, 473(3)
High Courts20 Nov 2020Disposed Of
Sameer Shah And Others Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0171
High Courts20 Nov 2020Disposed Of
Surinder Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0169
High Courts20 Nov 2020Disposed Of
Amit Kumar @ Ravi Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0168
Code Of Criminal Procedure, 1973 — Section 438, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 29Himachal Pradesh Excise Act, 2011 — Section 39(1)(a)
High Courts20 Nov 2020Disposed Of
Sanju Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 11 SHI CK 0167
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22