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High Court Of Himachal Pradesh judgments

31,399 judgments · page 387 of 1,570

High Courts02 Nov 2020Disposed Of

Aass Mohd Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 11 SHI CK 0015

Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 120B, 366, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4
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High Courts02 Nov 2020Disposed Of

Bashir Ahmed Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 11 SHI CK 0013

Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 120B, 366, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4
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High Courts02 Nov 2020Disposed Of

Nirmala Vs State Of H.P

High Court Of Himachal Pradesh · (2020) 11 SHI CK 0011

Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 342, 363Code Of Criminal Procedure, 1973 — Section 436, 436A
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High Courts02 Nov 2020Dismissed

Pradeep Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 11 SHI CK 0002

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 29, 35, 35(2), 37, 54, 57
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