High Courts29 Oct 2020Disposed Of
Kanwar Singh Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0222
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 389 of 1,570
High Courts29 Oct 2020Disposed Of
Surinder Kaur Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0221
High Courts29 Oct 2020Disposed Of
Manish Wahal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0220
High Courts29 Oct 2020Disposed Of
Naresh Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0219
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 164, 436, 436A, 439Indian Penal Code, 1860 — Section 342, 363, 366, 376
High Courts29 Oct 2020Disposed Of
Anil Wahal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0218
Code Of Criminal Procedure, 1973 — Section 41, 41AIndian Penal Code, 1860 — Section 420Code Of Criminal Procedure (Amendment) Act, 2008 — Section 6
High Courts29 Oct 2020Dismissed
Chuni Lal Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0217
Code Of Criminal Procedure, 1973 — Section 482
High Courts29 Oct 2020Disposed Of
Dharam Singh Vs Himachal Road Transport Corporation Ltd. & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0216
High Courts29 Oct 2020Disposed Of
Nirmala Devi Vs Himachal Road Transport Corporation
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0215
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16
High Courts29 Oct 2020Disposed Of
Heera Devi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0214
Indian Penal Code, 1860 — Section 306
High Courts28 Oct 2020Disposed Of
Ram Kumar & Another Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0212
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 342, 427, 452, 504, 506
High Courts28 Oct 2020Disposed Of
Chhote Lal Vs State Of H.P. & Other
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0211
High Courts28 Oct 2020
Kapil Devi Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0210
High Courts28 Oct 2020
Er. Suresh Pal And Ors Vs Himachal Pradesh State Electricity Board Ltd. & Anr
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0209
High Courts28 Oct 2020Disposed Of
Milap Chand Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0206
High Courts28 Oct 2020Allowed
Satyawan Mehta Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0205
High Courts28 Oct 2020Disposed Of
Mamta Devi Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0204
Constitution Of India, 1950 — Article 14, 15, 16IIIU.P. Recruitment Of Dependants Of Government Servants Dying In Harness Rules, 1974 — Rule 2(c)U.P. Co-Operative Societies Employees Service Regulations, 1975 — Regulation 104
High Courts28 Oct 2020
Arsh Vardhan Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0202
High Courts28 Oct 2020Dismissed
Nitin Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0201
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 37Code Of Criminal Procedure, 1973 — Section 439
High Courts27 Oct 2020Disposed Of
Sahil Sood Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0200
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 325, 505, 506
High Courts27 Oct 2020Disposed Of
Des Raj Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0199