High Courts30 Oct 2020Disposed Of
M/s S.B. Trading Company Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0248
Arbitration And Conciliation Act, 1996, — Section 11(6), 23, 29A
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 388 of 1,570
High Courts30 Oct 2020Disposed Of
Rakesh Kumar Vs HRTC & Anr
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0246
High Courts30 Oct 2020Disposed Of
Jagdish Chand Vs Satvinder Singh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0245
Code Of Civil Procedure, 1908 — Order 22 Rule 4
High Courts30 Oct 2020Allowed
Madan Kumar And Others Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0244
Indian Penal Code, 1860 — Section 354AProtection Of Children From Sexual Offences Act, 2012 — Section 8, 10, 17, 21Code Of Criminal Procedure, 1973 — Section 164
High Courts30 Oct 2020Dismissed
Dina Nath @ Sanju Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0243
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 6
High Courts30 Oct 2020Disposed Of
Ram Singh Rao Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0241
High Courts30 Oct 2020Disposed Of
M/s Disha Education Society Vs H.P. State Rural Livelihood Mission (HPSRLM)
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0240
Arbitration And Conciliation Act, 1996 — Section 9, 11(6), 23, 29A
High Courts30 Oct 2020Disposed Of
Rajesh Rana Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0236
High Courts30 Oct 2020Disposed Of
Sain Ram Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0235
Industrial Disputes Act, 1947 — Section 10, 25F
High Courts30 Oct 2020Disposed Of
Deepak Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0234
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 22, 37Code Of Criminal Procedure, 1973 — Section 173
High Courts30 Oct 2020Allowed
Anil Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0233
Code Of Criminal Procedure, 1973 — Section 438, 446, 446AIndian Penal Code, 1860 — Section 409, 420
High Courts30 Oct 2020Disposed Of
Devinder Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0231
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 9, 14, 15Central Reserve Police Force Rules, 1955 — Rule 27(c), 27(c)(2), 27(c)(6)
High Courts30 Oct 2020Allowed
Mohar Singh Khatri Vs Managing Director, HRTC & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0230
High Courts30 Oct 2020Disposed Of
Parkash Chand Vs Himachal Road Transport Corporation And Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0229
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16
High Courts30 Oct 2020Disposed Of
Kartar Chand Vs Himachal Road Transport Corporation And Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0228
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16
High Courts30 Oct 2020Disposed Of
Joginder Chand Vs Himachal Road Transport Corporation And Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0227
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16
High Courts30 Oct 2020Disposed Of
M/s Himachal Techno Engineers Vs Director National Institute Of Technology & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0226
Arbitration And Conciliation Act, 1996 — Section 11(6), 23, 29A
High Courts30 Oct 2020Disposed Of
Abhay Gupta Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0225
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 438Indian Penal Code, 1860 — Section 34, 354A, 354C, 377, 406, 498A, 506
High Courts30 Oct 2020Disposed Of
Jai Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0224
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 154, 436, 436A, 439Indian Penal Code, 1860 — Section 323, 326A, 342, 354
High Courts30 Oct 2020Dismissed
Rahul Malik Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0223
Code Of Criminal Procedure, 1973 — Section 154, 439Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307Arms Act, 1959 — Section 25, 29