High Courts27 Oct 2020Disposed Of
Balvinder Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0197
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 390 of 1,570
High Courts27 Oct 2020Disposed Of
Suman Sharma Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0195
High Courts27 Oct 2020Dismissed
Nok Singh Alias Nokhu Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0194
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37Code Of Criminal Procedure, 1973 — Section 439
High Courts26 Oct 2020Disposed Of
Mangal Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0191
High Courts26 Oct 2020Disposed Of
Rajeev Bhardwaj And Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0190
Constitution Of India, 1950 — Article 141, 142, 226Himachal Pradesh (Appellate Side) Rules, 1997 — Rule 5Himachal Pradesh Judicial Service Rules, 2004 — Rule 1(2), 3, 3(3), 5, 11, 13, 31
High Courts26 Oct 2020Allowed
Virender Chauhan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0189
Indian Penal Code, 1860 — Section 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 8, 12Code Of Criminal Procedure, 1973 — Section 437A, 439, 446, 446A
High Courts26 Oct 2020Allowed
Mahender Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0188
Indian Penal Code, 1860 — Section 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 82, 83, 164, 299, 438, 438(1), 446, 446A
High Courts16 Oct 2020Dismissed
Suresh Chand Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0477
Constitution Of India, 1950 — Article 14
High Courts16 Oct 2020Disposed Of
Bhawani Dutt Sharma & Another Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0476
High Courts16 Oct 2020Disposed Of
Tarun Sharma Vs S.K. Arnoldt
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0474
Code Of Criminal Procedure, 1973 — Section 397, 401Negotiable Instruments Act, 1881 — Section 138, 147
High Courts16 Oct 2020Dismissed
Vinod Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0471
Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6Indian Penal Code, 1860 — Section 363, 366Code Of Criminal Procedure, 1973 — Section 164
High Courts16 Oct 2020Disposed Of
Pawan Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0187
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts16 Oct 2020Allowed
Purshotam Chand Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0186
High Courts16 Oct 2020Disposed Of
Ashish Kumar Sharma Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0185
High Courts16 Oct 2020Disposed Of
Saroj Kumari Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0184
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts16 Oct 2020
Chander Prakash Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0183
Constitution Of India, 1950 — Article 12, 14, 16, 16(1)
High Courts16 Oct 2020Allowed
Vishal Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0182
High Courts16 Oct 2020Dismissed
Deepa Rani Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0181
Constitution Of India, 1950 — Article 14, 16
High Courts16 Oct 2020Allowed
Dishant Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0180
High Courts16 Oct 2020Dismissed
Hari Dutt Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0179
Indian Penal Code, 1860 — Section 307Code Of Criminal Procedure, 1973 — Section 154