High Courts15 Oct 2020
Raj Kumar And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0469
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 392 of 1,570
High Courts15 Oct 2020Allowed
Sheetal Singh Vs HRTC And Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0468
High Courts15 Oct 2020Disposed Of
Fatma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0467
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Indian Penal Code, 1860 — Section 120B, 366, 376, 506
High Courts15 Oct 2020Disposed Of
Dr. Yashpal Sharma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0466
High Courts15 Oct 2020Disposed Of
Som Dutt Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0465
High Courts15 Oct 2020Allowed
Sandeep Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0464
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20Code Of Criminal Procedure, 1973 — Section 439, 446
High Courts15 Oct 2020Disposed Of
Manish Kumar Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0463
High Courts15 Oct 2020Disposed Of
Kamal Dass Vs Sandeep Bhatnagar
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0462
High Courts15 Oct 2020Dismissed
Raman Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0461
Constitution Of India, 1950 — Article 12, 226
High Courts15 Oct 2020Disposed Of
Preeti Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0460
Constitution Of India, 1950 — Article 226Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3Code Of Criminal Procedure, 1973 — Section 154, 154(3), 156(1), 156(3), 173(8), 190
High Courts15 Oct 2020Dismissed
Bhupinder Singh Vs State Of Himachal Pradesh & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0459
Constitution Of India, 1950 — Article 226
High Courts15 Oct 2020Allowed
Virender Kumar And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0458
Indian Penal Code, 1860 — Section 201, 363, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 17Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts15 Oct 2020Disposed Of
Shriram General Insurance Co. Ltd. Gutkar Vs Deep Kumar And Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0457
Code Of Civil Procedure, 1908 — Order 41 Rule 33Motor Vehicles Act, 1988 — Section 166, 173Code Of Criminal Procedure, 1973 — Section 173
High Courts15 Oct 2020Allowed
Manoj Kumar & Others Vs Sahil Sood & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0158
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 323, 452
High Courts15 Oct 2020Disposed Of
Jeewan Singh Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0157
High Courts15 Oct 2020Disposed Of
Marina Hotel Vs Phonographic Performance Limited & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0156
High Courts15 Oct 2020Disposed Of
Kuldeep Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0155
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 37Code Of Criminal Procedure, 1973 — Section 439
High Courts15 Oct 2020Disposed Of
Rajesh Kumar And Another Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0153
High Courts15 Oct 2020Dismissed
Ram Lal Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0152
Constitution Of India, 1950 — Article 14, 16Himachal Pradesh Police Act, 2007 — Section 56, 56(i)
High Courts15 Oct 2020Disposed Of
Yagyadev Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0150