High Courts14 Oct 2020Disposed Of
Rohit Kumar Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0451
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 394 of 1,570
High Courts14 Oct 2020Disposed Of
Amar Singh And Another Vs H.P State Electricity Board And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0450
High Courts14 Oct 2020Dismissed
Tabassum Ansari Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0449
High Courts14 Oct 2020Disposed Of
Ramesh Kumar Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0448
High Courts14 Oct 2020Dismissed
Prakash Chand & Another Vs Satluj Jal Vidhyut Nigam Limited
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0447
Constitution Of India, 1950 — Article 226
High Courts14 Oct 2020Disposed Of
Ashok Kumar Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0446
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
High Courts14 Oct 2020Disposed Of
Dhar Vs Himachal Road Transport Corporation & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0134
High Courts14 Oct 2020Dismissed
Tabassum Ansar Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0133
High Courts14 Oct 2020Disposed Of
Pratap Singh Vs Yunus
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0132
High Courts14 Oct 2020Dismissed
Anant Ram Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0131
High Courts14 Oct 2020Allowed
Nisha Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0130
High Courts14 Oct 2020Dismissed
Hari Singh Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0129
High Courts14 Oct 2020Dismissed
Shubham Thakur Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0128
Indian Penal Code, 1860 — Section 120B, 188, 201, 420, 467, 468, 471Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29Code Of Criminal Procedure, 1973 — Section 41A
High Courts13 Oct 2020Disposed Of
Chaman Prakash Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0445
High Courts13 Oct 2020Disposed Of
Ravi Thakur Vs M/s Mahindra & Mahindra Finance Services Ltd
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0444
Negotiable Instruments Act, 1881 — Section 138
High Courts13 Oct 2020Allowed
Durga Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0443
Code Of Criminal Procedure, 1973 — Section 438, 446, 446AIndian Penal Code, 1860 — Section 147, 148, 149, 323, 326, 341, 353, 379A, 427, 506
High Courts13 Oct 2020Disposed Of
Raj Kumar Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0442
High Courts13 Oct 2020Disposed Of
Munish Kumar And Others Vs Himachal Pradesh State Electricity Board Limited And Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0441
Constitution Of India, 1950 — Article 14
High Courts13 Oct 2020Disposed Of
Kuldeep Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0440
High Courts13 Oct 2020Disposed Of
Madan Lal Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0439