High Courts13 Oct 2020Disposed Of
Muna Devi Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0438
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 395 of 1,570
High Courts13 Oct 2020Disposed Of
Rohit Kumar Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0437
High Courts13 Oct 2020Allowed
Keshav Lal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0436
Code Of Criminal Procedure, 1973 — Section 173, 320, 374, 397, 401, 482Indian Penal Code, 1860 — Section 147, 148, 149, 279, 307, 323, 337, 338, 452, 506
High Courts13 Oct 2020Allowed
Bhoop Singh @ Bhupesh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0435
Code Of Criminal Procedure, 1973 — Section 438, 446, 446AIndian Penal Code, 1860 — Section 147, 148, 149, 326, 341, 379A, 506
High Courts13 Oct 2020Disposed Of
Sukhvinder Singh And Another Vs Iqubal Singh And Other
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0434
Limitation Act, 1963 — Section 5
High Courts13 Oct 2020Disposed Of
Naresh Kumar Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0433
High Courts13 Oct 2020Disposed Of
Tilak Raj Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0432
High Courts13 Oct 2020Disposed Of
Chandresh Negi & Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0431
High Courts13 Oct 2020Allowed
Lokender Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0430
Code Of Criminal Procedure, 1973 — Section 438, 446, 446AIndian Penal Code, 1860 — Section 34, 147, 148, 149, 323, 326, 332, 341, 342, 353, 379A, 427, 506
High Courts13 Oct 2020Allowed
Vaibhav Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0429
Code Of Criminal Procedure, 1973 — Section 438, 446, 446ANarcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 21, 27A, 37
High Courts13 Oct 2020Dismissed
Kulwant Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0428
High Courts13 Oct 2020Dismissed
Ravi Dass Vs Divisional Forest Officer
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0427
Constitution Of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1), 12(3), 25F, 25G, 25H
High Courts13 Oct 2020Dismissed
State Of Himachal Pradesh And Others Vs Sunita Pandey And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0426
Constitution Of India, 1950 — Article 14, 16
High Courts13 Oct 2020Disposed Of
Kashmir Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0425
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436,436A, 439Indian Penal Code, 1860 — Section 201, 304
High Courts13 Oct 2020Disposed Of
Rajinder Singh Vs Yonus Khan And Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0424
High Courts13 Oct 2020Disposed Of
Ramesh Chand Chauhan Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0127
High Courts13 Oct 2020Disposed Of
Jagdish Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0126
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18
High Courts13 Oct 2020Disposed Of
Nanak Ram Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0125
High Courts13 Oct 2020Disposed Of
Vijay Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0124
Indian Penal Code, 1860 — Section 182, 186, 189, 307Motor Vehicles Act, 1988 — Section 181, 184, 187, 192, 196Code Of Criminal Procedure, 1973 — Section 154, 438
High Courts13 Oct 2020Disposed Of
Janam Singh Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0123