High Courts13 Oct 2020
Ashok Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0122
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 396 of 1,570
High Courts13 Oct 2020Disposed Of
Sabir Kumar @ Rimpu Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0121
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 201, 307, 323, 324
High Courts13 Oct 2020Disposed Of
Dr. Shital Sharma Vs State Of H.P And Anr
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0120
High Courts13 Oct 2020Disposed Of
Kaku Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0119
Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 6
High Courts13 Oct 2020Disposed Of
Anoop Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0118
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29
High Courts13 Oct 2020Disposed Of
Ashwani Kumar & Others Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0117
Constitution Of India, 1950 — Article 14, 21
High Courts12 Oct 2020Allowed
Atma Ram Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0423
Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 279, 307, 323, 337, 420, 452, 467, 468, 471, 506
High Courts12 Oct 2020Dismissed
Aruna Banta And Others Vs Dr. Raj Kamal Banta And Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0422
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts12 Oct 2020Disposed Of
Dr. Sonam Norbu Vs State Of Himachal Pradesh & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0421
High Courts12 Oct 2020Disposed Of
Rajinder Singh Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0420
High Courts12 Oct 2020Disposed Of
Vijay Kumar Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0419
Himachal Pradesh Panchayati Raj Act, 1994 — Section 6, 7
High Courts12 Oct 2020Disposed Of
Jasmer Singh Vs HRTC & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0418
High Courts12 Oct 2020Dismissed
Kali Dass Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0417
High Courts12 Oct 2020Disposed Of
Rajesh Sharma And Others Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0416
High Courts12 Oct 2020Disposed Of
Jagat Singh Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0415
High Courts12 Oct 2020Disposed Of
Rajesh Singh Vs Director, Health And Family Welfare & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0413
High Courts12 Oct 2020Disposed Of
Dinesh Dhiman Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0412
High Courts12 Oct 2020Disposed Of
Jiwan Kumar Vs H.R. T.C. & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0411
High Courts12 Oct 2020Disposed Of
Tarkeshwar Singh Vs Municipal Corporation Shimla & Anr
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0410
Arbitration And Conciliation Act, 1996 — Section 9
High Courts12 Oct 2020Disposed Of
Mast Ram Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0409