High Courts12 Oct 2020Dismissed
M/s Santosh Industries Vs Himachal Pradesh State Industrial Development Corporation Ltd
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0408
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 397 of 1,570
High Courts12 Oct 2020Allowed
Satish Kumar And Ors Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0407
Recruitment And Promotion Rules, 1992 — Rule 15(A)(6), 15(B)
High Courts12 Oct 2020Disposed Of
M/s Venkteshwara Ferro Alloys (P) Ltd Vs HPSEBL & Ors
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0406
High Courts12 Oct 2020Disposed Of
Pradeep Kumar Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0405
High Courts12 Oct 2020Allowed
Ashok Sood & Another Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0404
Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 420, 452, 467, 468, 471, 504, 506
High Courts12 Oct 2020Disposed Of
Aruna Sharma & Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0403
High Courts12 Oct 2020Disposed Of
Sohan Lal Vs HRTC And Ors
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0402
High Courts12 Oct 2020Disposed Of
Shiv Kumar & Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0401
High Courts12 Oct 2020Dismissed
Jagdish Singh Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0400
Indian Penal Code, 1860 — Section 34, 120B, 420, 425, 465, 468, 471Code Of Criminal Procedure, 1973 — Section 154, 156(3), 173, 190, 210, 210(2)
High Courts12 Oct 2020Dismissed
Vijay Kumari Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0399
Constitution Of India, 1950 — Article 226Societies Registration Act, 1860 — Section 6(1)
High Courts12 Oct 2020Disposed Of
Iffco Tokio General Insurance Company Limited Vs Anil Kumar And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0398
Motor Vehicles Act, 1988 — Section 2(14), 166, 73
High Courts12 Oct 2020Dismissed
Baneet Kumar Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0397
High Courts12 Oct 2020Disposed Of
Iffco Tokio General Insurance Company Limited Vs Netar Singh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0396
Motor Vehicles Act, 1988 — Section 2(14), 166, 73
High Courts12 Oct 2020
Himachal Pradesh State Electricity Board Limited And Others Vs M/s Valecha Engineering Limited Parvati H.E. Project State-Ii
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0395
Code Of Civil Procedure, 1908 — Section 94, 94(c), 94(e), 151, Order 39 Rule 1, Order 39 Rule 1(a), Order 39 Rule 1(b), Order 39 Rule 1(c), Order 39 Rule 2Himachal Pradesh Electricity Supply Code, 2009 — Regulation 5.2, 13AElectricity Act, 2003 — Section 24, 50(x), 181(2)
High Courts12 Oct 2020Dismissed/Allowed
Pawna Kumari And Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0394
High Courts12 Oct 2020Dismissed
Sushil Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0393
Comprehensive Guiding Principles, 2013 — Rule 5.5
High Courts12 Oct 2020Allowed
Savita And Others Vs State Of HP And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0392
High Courts12 Oct 2020Dismissed
Mohan Singh Chauhan Vs H.P. State Co-Operative Bank Ltd. & Anr
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0391
Constitution Of India, 1950 — Article 226
High Courts12 Oct 2020Disposed Of
Vidya Temta Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0369
High Courts12 Oct 2020Dismissed
Hansa Devi Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0368