High Courts12 Oct 2020Disposed Of
Ashok Kumar Vs Himachal Raod Transport Corporation And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0095
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 399 of 1,570
High Courts12 Oct 2020Disposed Of
Lekh Raj Vs Himachal Raod Transport Corporation And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0094
High Courts09 Oct 2020Dismissed
Naresh Kumar Vs Anita Devi
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0390
Hindu Marriage And Divorce (Himachal Pradesh) Rules, 1982 — Rule 16Hindu Marriage Act, 1955 — Section 13[1][ia], 13[1][ib], 24
High Courts09 Oct 2020Disposed Of
Krishan Chand Vs H.P. State Civil Supplies Corporation & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0389
High Courts09 Oct 2020Disposed Of
Kartar Chand Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0388
High Courts09 Oct 2020Disposed Of
Rajinder Kumar Vs State Of HP And Other
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0387
High Courts09 Oct 2020Disposed Of
Sato Ram & Another Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0386
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
High Courts09 Oct 2020Disposed Of
Bhag Singh Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0385
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16
High Courts09 Oct 2020
H.P. State Electricity Board & Another Vs Shri Balaji Magnese Pvt.Ltd.& Ors
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0384
Code Of Civil Procedure, 1908 — Order 1 Rule 10
High Courts09 Oct 2020Allowed
Dr. Inderjeet Mohan Tandon Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0383
High Courts09 Oct 2020Allowed
Onkaar Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0382
High Courts09 Oct 2020Disposed Of
Surinder Kumar & Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0364
High Courts09 Oct 2020Disposed Of
Dimple Kumari And Others Vs Rohit Jamwal
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0363
High Courts09 Oct 2020Dismissed
Mahadev (Deceased) Through His Legal Vs Sudha Devi (Deceased) Through Her LR & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0362
High Courts09 Oct 2020Disposed Of
Raghu Ram Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0093
High Courts09 Oct 2020Disposed Of
Jethu Ram Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0092
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16
High Courts09 Oct 2020Disposed Of
Mohammad Amin Vs Managing Director, Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0091
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16
High Courts09 Oct 2020Disposed Of
Hemant Kumar And Another Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0090
Indian Penal Code, 1860 — Section 323, 452, 504, 506
High Courts09 Oct 2020Disposed Of
Nand Kali Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0089
High Courts09 Oct 2020Disposed Of
Jagdish Chand Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0088