High Courts08 Oct 2020Disposed Of
Charan Dass Vs Municipal Corporation, Shimla And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0379
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 401 of 1,570
High Courts08 Oct 2020
Sunny Duggal Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0378
High Courts08 Oct 2020Dismissed
Bindra Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0377
High Courts08 Oct 2020Dismissed
Reeta Kumari And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0376
High Courts08 Oct 2020Dismissed
Kirpa Ram Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0375
High Courts08 Oct 2020Disposed Of
Kundan Singh And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0374
High Courts08 Oct 2020Disposed Of
Mandeep Singh Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0373
High Courts08 Oct 2020Disposed Of
Anupama Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0372
High Courts08 Oct 2020Disposed Of
Chanchal Kumar Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0371
High Courts08 Oct 2020Dismissed
Maan Singh Vs Himachal Road Transport Corporation & Ors
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0370
Constitution Of India, 1950 — Article 12, 14, 16(1)
High Courts08 Oct 2020Dismissed
Anjana Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0361
High Courts08 Oct 2020Dismissed
Deepa Singh Rana And Another Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0360
High Courts08 Oct 2020Allowed
Krishan Dev Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0359
Code Of Criminal Procedure, 1973 — Section 438, 446, 446AIndian Penal Code, 1860 — Section 408
High Courts08 Oct 2020Disposed Of
Hukam Ram Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0358
High Courts08 Oct 2020Disposed Of
Ramesh Chand Sharma Vs H.P. State Forest Development Corporation
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0357
High Courts08 Oct 2020
Sharma Enterprises Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0356
High Courts08 Oct 2020Disposed Of
Devender Kumar & Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0355
High Courts08 Oct 2020Allowed
Rakesh Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0354
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 279, 307, 323, 337, 397, 401, 420, 452, 467, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482Motor Vehicles Act, 1988 — Section 187
High Courts08 Oct 2020Disposed Of
Sneh Lata & Others Vs Himachal Pradesh University & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0353
High Courts08 Oct 2020Disposed Of
Akhil Kaushik Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0350
Central Civil Services (Pension) Rules, 1972 — Rule 54, 54(8)