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Judgment
Anoop Chitkara, J
The petitioner, who is working as Piece Meal Worker in the trade of Motor Mechanic in HRTC Workshop, Regional Office, Nahan, District Sirmaur, H.P., has come up before this Court seeking a direction to the respondents to convert his services on contract basis. In this regard the petitioner has already made representation, Annexure P-16 which is still pending before the authorities concerned.
Notice. Mr. Shyam Singh Chauhan, Advocate appears and accepts service of notice on behalf of the respondents.
In view of the nature of the order, we propose to pass, no response is required from the respondents.
Consequently, this petition is disposed of with a direction to the respondent/authorities to decide the representation of the petitioner, Annexure P-16, dated 20.8.2020, in accordance with law, within three months. Liberty is reserved to the petitioner to approach this Court again, in case he still feels aggrieved and dissatisfied with the outcome of the representation. Pending application(s), if any, are closed.