High Courts09 Oct 2020Disposed Of
M/s Himachal Techno Engineers Vs Director, National Institute Of Technology & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0086
Arbitration And Conciliation Act, 1996 — Section 11(6), 23, 29
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 400 of 1,570
High Courts09 Oct 2020Disposed Of
Prem Bahadur Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0085
High Courts09 Oct 2020Disposed Of
M/s Rajeev Brothers Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0084
Arbitration And Conciliation Act, 1996 — Section 11(6), 23, 29
High Courts09 Oct 2020Disposed Of
Ramesh Chand Vs State Of H.P.& Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0083
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16
High Courts09 Oct 2020Disposed Of
Ganga Ram Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0082
High Courts09 Oct 2020Disposed Of
Khim Bahadur Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0081
High Courts09 Oct 2020Disposed Of
Akashya Kumar Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0080
High Courts09 Oct 2020
Meena Premi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0079
Constitution Of India, 1950 — Article 21
High Courts09 Oct 2020Disposed Of
Bhagat Singh Negi Vs State Of H.P. & Others & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0078
Arbitration And Conciliation Act, 1996 — Section 11(6), 23, 29
High Courts09 Oct 2020Disposed Of
Vikas Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0077
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 438Indian Penal Code, 1860 — Section 34, 323, 406, 498A, 504
High Courts09 Oct 2020Dismissed
Pankaj Gautam Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0076
High Courts09 Oct 2020Disposed Of
Mohar Singh Chopra Vs Chennai Network Infrastructure Ltd. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0075
Arbitration And Conciliation Act, 1996 — Section 11(6), 23, 29
High Courts09 Oct 2020Disposed Of
Roshan Lal Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0074
High Courts09 Oct 2020Disposed Of
Gopal Krishan Vs Himachal Road Transport Corporation
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0072
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16
High Courts09 Oct 2020Disposed Of
Tikam Singh & Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0071
High Courts09 Oct 2020Disposed Of
Larman Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0070
High Courts09 Oct 2020Dismissed
Tek Singh Raghav Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0069
Constitution Of India, 1950 — Article 226
High Courts09 Oct 2020Allowed
Sohan Lal Gupta & Another Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0068
Code Of Criminal Procedure, 1973 — Section 438, 446, 446AIndian Penal Code, 1860 — Section 34, 420, 467, 468, 471
High Courts09 Oct 2020Dismissed
Om Prakash And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0067
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 29Motor Vehicles Act, 1988 — Section 181
High Courts08 Oct 2020Disposed Of
Parkash Chand Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0381
Constitution Of India, 1950 — Article 14